High Courts02 Feb 2015Dismissed
Ramu Devi Vs General Manager, H.R.D. and Others
Rajasthan High Court · (2015) 145 FLR 928 : (2015) 1 LLJ 735
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 89 of 104
High Courts02 Feb 2015Partly Allowed
Megaram Vs State of Rajasthan
Rajasthan High Court · (2015) CriLJ 1575
Criminal Procedure Code, 1973 (CrPC) - Section 302, 304, 313, 374(2)Penal Code, 1860 (IPC) - Section 299, 300, 302, 304
High Courts02 Feb 2015Dismissed
Ganpat and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0022
Criminal Procedure Code, 1973 (CrPC) - Section 319Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 447
High Courts02 Feb 2015Allowed
Raj Kumar Sarsar Vs Jodhpur Vidhyut Vitaran Nigam Ltd. and Others
Rajasthan High Court · (2015) 02 RAJ CK 0021
Penal Code, 1860 (IPC) - Section 302, 323, 34
High Courts30 Jan 2015
Salman Vs State of Rajasthan
Rajasthan High Court · (2015) 4 Crimes 83 : (2015) 4 RLW 3111 : (2015) 4 WLN 328
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 53Penal Code, 1860 (IPC) - Section 363, 366, 370(2), 376DProtection of Children from Sexual Offences Act, 2012 - Section 12, 6
High Courts30 Jan 2015Dismissed
United India Insurance Co. Ltd. Vs Dashrath Singh and Others
Rajasthan High Court · (2015) 147 FLR 335 : (2016) LLR 54
Employees Compensation Act, 1923 - Section 4(1)(a), 4(1)(b)
High Courts30 Jan 2015Dismissed
Anjana Saharawat Vs State of Rajasthan and Others
Rajasthan High Court · (2015) CriLJ 4246 : (2015) 4 WLN 149
Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 53, 53A, 54Evidence Act, 1872 - Section 112, 114
High Courts30 Jan 2015Dismissed
Ram General Insurance Co. Vs Mamta and Others
Rajasthan High Court · (2015) 3 CDR 1366
Motor Vehicles Act, 1988 - Section 149(2), 157, 170, 170(b), 173
High Courts30 Jan 2015Dismissed
State of Rajasthan Vs Vinod
Rajasthan High Court · (2015) 3 WLN 71
Criminal Procedure Code, 1973 (CrPC) - Section 378 (iii)Penal Code, 1860 (IPC) - Section 363, 366, 376, 376(2)(N)Protection of Children from Sexual Offences Act, 2012 - Section 6
High Courts30 Jan 2015Dismissed
Vikram Vs State of Rajasthan and Others
Rajasthan High Court · (2015) CriLJ 2447 : (2015) 2 RLW 1690
Civil Procedure Code, 1908 (CPC) - Section 151, 94Companies Act, 1956 - Section 630Criminal Procedure Code, 1973 (CrPC) - Section 145, 195(1)(b)(ii)
High Courts30 Jan 2015Dismissed
State of Rajasthan Vs Kailash Chandra and Others
Rajasthan High Court · (2015) 145 FLR 410
Industrial Disputes Act, 1947 - Section 2(s)
High Courts30 Jan 2015Allowed
Chaina Ram Vs State of Rajasthan
Rajasthan High Court · (2015) CriLJ 1592
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 34, 382
High Courts30 Jan 2015
Mamta and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 01 RAJ CK 0221
Criminal Procedure Code, 1973 (CrPC) - Section 157Penal Code, 1860 (IPC) - Section 147, 148, 149, 300, 302
High Courts30 Jan 2015Disposed off
Prakash Vs State of Rajasthan
Rajasthan High Court · (2015) 01 RAJ CK 0220
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 302, 304B, 304-B, 498A, 498-A
High Courts30 Jan 2015Dismissed
Shubh Narayan Mathur Vs Kailash Narayan Udawat and Others
Rajasthan High Court · (2015) 01 RAJ CK 0168
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts30 Jan 2015Dismissed
Jaipur Spinning and Weaving Mills Ltd. Vs Ganesh Narain R. Poddar and Others
Rajasthan High Court · (2015) 01 RAJ CK 0165
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10A, Order 22 Rule 4, Order 22 Rule 4(3), Order 22 Rule 4(4), Order 22 Rule 9Companies Act, 1956 - Section 543Limitation Act, 1963 - Section 3
High Courts30 Jan 2015Allowed
Ramraj and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 2 RLW 1283 : (2015) 1 WLN 511
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 25, 27Penal Code, 1860 (IPC) - Section 302, 323, 34, 341, 394
High Courts30 Jan 2015Allowed
Manpat Raj Singhvi Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 01 RAJ CK 0086
High Courts30 Jan 2015Dismissed
State of Rajasthan and Others Vs Deepika Sharma and Others
Rajasthan High Court · (2015) 01 RAJ CK 0085
Constitution of India, 1950 - Article 309
High Courts30 Jan 2015Allowed
Manoj Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 01 RAJ CK 0030
Criminal Procedure Code, 1973 (CrPC) - Section 100(4), 161, 313, 437-AEvidence Act, 1872 - Section 106, 27Penal Code, 1860 (IPC) - Section 120B, 120-B, 201, 302, 364