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Rajasthan High Court judgments, 2015

2,074 judgments · page 87 of 104

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High Courts04 Feb 2015Dismissed

Bank of India and Others Vs Govind Purohit

Rajasthan High Court · (2015) 3 CDR 1411

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 - Section 19
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High Courts04 Feb 2015Allowed

Kheta Ram and Others Vs The State of Rajasthan

Rajasthan High Court · (2015) 3 WLN 105

Criminal Procedure Code, 1973 (CrPC) - Section 174Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 107, 306, 34
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High Courts04 Feb 2015Dismissed

Murti Mandir Shri Kalyan Ji Maharaj Vs Bhawani Shankar Shukla

Rajasthan High Court · (2015) 3 WLN 143

Civil Procedure Code, 1908 (CPC) - Section 100
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High Courts04 Feb 2015Allowed

Laxman Ram and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 3 WLN 129

Criminal Procedure Code, 1973 (CrPC) - Section 482Mines and Minerals (Development and Regulation) Act, 1957 - Section 21(1), 22, 4(1)(1A), 4(1)(2A)Penal Code, 1860 (IPC) - Section 379
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High Courts04 Feb 2015Dismissed

Rajasthan Financial Corporation Officer Association and Others Vs C.S. Rajan and Others

Rajasthan High Court · (2015) 02 RAJ CK 0249

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High Courts04 Feb 2015Allowed

Kalua and Others Vs The State of Rajasthan

Rajasthan High Court · (2015) 02 RAJ CK 0198

Criminal Procedure Code, 1973 (CrPC) - Section 174, 437-AEvidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 363, 364
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High Courts04 Feb 2015Allowed

Sikander Vs State of Rajasthan

Rajasthan High Court · (2015) 02 RAJ CK 0197

Penal Code, 1860 (IPC) - Section 201, 302, 377
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High Courts04 Feb 2015Disposed off

Durga Lal Vs State of Rajasthan

Rajasthan High Court · (2015) 02 RAJ CK 0172

Penal Code, 1860 (IPC) - Section 211, 212, 363, 376, 376(2)(f)
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High Courts04 Feb 2015Allowed

Parsa Singh and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 02 RAJ CK 0171

Criminal Procedure Code, 1973 (CrPC) - Section 157, 437-APenal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307
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High Courts04 Feb 2015Dismissed

Kamlesh Kanwar Vs Shanti Lal Jain and Others

Rajasthan High Court · (2015) 02 RAJ CK 0088

Constitution of India, 1950 - Article 226, 227
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High Courts04 Feb 2015Dismissed

Geeta Devi and Others Vs Satyanarayan and Others

Rajasthan High Court · (2015) 02 RAJ CK 0087

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9Constitution of India, 1950 - Article 227
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High Courts04 Feb 2015Disposed off

Mount Shivalik Industries Limited Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 02 RAJ CK 0086

Sick Industrial Companies (Special Provisions) Act, 1985 - Section 15(1), 16, 16(1), 17, 22
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High Courts04 Feb 2015Dismissed

Divisional Mechanical Engineer, R.S.R.T.C. Vs Dhanna Ram

Rajasthan High Court · (2015) 02 RAJ CK 0072

Penal Code, 1860 (IPC) - Section 279, 304-A
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High Courts04 Feb 2015Dismissed

Fakir Chand and Others Vs Chandra Pal and Others

Rajasthan High Court · (2015) 4 CDR 1733 : (2015) 4 RLW 2853

Civil Procedure Code, 1908 (CPC) - Section 100
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High Courts04 Feb 2015Dismissed

Brijbala (D) and Others Vs Ramlal (D) and Others

Rajasthan High Court · (2015) 02 RAJ CK 0034

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 3Limitation Act, 1963 - Section 5
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High Courts04 Feb 2015Dismissed

Kishanlal Shankar Lal and Others Vs Kushal Devi and Others

Rajasthan High Court · (2015) 2 CDR 989 : (2015) 2 RLW 1716

Transfer of Property Act, 1882 - Section 106, 114
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High Courts04 Feb 2015Dismissed

Heera Lal Pokharna Vs General Insurance Corporation of India and Others

Rajasthan High Court · (2015) LabIC 1493

Constitution of India, 1950 - Article 14, 226General Insurance Business (Nationalisation) Act, 1972 - Section 16
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High Courts04 Feb 2015Allowed

Kailash Manju Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 3 WLN 63

Arms Act, 1959 - Section 25, 3Criminal Procedure Code, 1973 (CrPC) - Section 173(8)Evidence Act, 1872 - Section 27
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High Courts03 Feb 2015Allowed

New India Assurance Co. Ltd. Vs Union of India and Others

Rajasthan High Court · (2015) 2 RLW 1584

Civil Procedure Code, 1908 (CPC) - Section 96Motor Vehicles Act, 1988 - Section 165
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High Courts03 Feb 2015Dismissed

State of Rajasthan and Others Vs Ashok Kumar Swami

Rajasthan High Court · (2015) 4 CDR 2059 : (2015) 4 RLW 2940 : (2015) 2 RLW 1096 : (2015) 3 SCT 375 : (2016) 1 WLN 94

Limitation Act, 1963 - Section 5Penal Code, 1860 (IPC) - Section 147, 148, 149, 323, 451
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