High Courts09 Feb 2015Allowed
Arun Kumar and Others Vs State of Raj. and Others
Rajasthan High Court · (2015) 3 CDR 1066 : (2015) LabIC 1329 : (2015) 3 SCT 371
Veterinary Council Act, 1984 - Section 14(1), 14(5), 15(2), 21(4)
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 85 of 104
High Courts09 Feb 2015Dismissed
Tara Chand Vs State of Raj.
Rajasthan High Court · (2015) 02 RAJ CK 0097
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Penal Code, 1860 (IPC) - Section 409, 467, 471, 477APrevention of Corruption Act, 1988 - Section 5(1)(D), 5(2)
High Courts09 Feb 2015Disposed off
Savitri Devi and Others Vs District Collector and Others
Rajasthan High Court · (2015) 02 RAJ CK 0090
Limitation Act, 1963 - Section 5Rajasthan Tenancy Act, 1955 - Section 183B
High Courts09 Feb 2015Dismissed
Ram Chandra Vs State of Raj.
Rajasthan High Court · (2015) 02 RAJ CK 0053
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374(2)Penal Code, 1860 (IPC) - Section 302, 304
High Courts06 Feb 2015Allowed
National Insurance Company Ltd. Vs Batul and Others
Rajasthan High Court · (2015) 4 ACC 323 : (2016) ACJ 406 : (2015) 4 CDR 1831
Constitution of India, 1950 - Article 142
High Courts06 Feb 2015Dismissed
State of Rajasthan Vs Prabhu Singh Rawat
Rajasthan High Court · (2015) 02 RAJ CK 0247
Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302
High Courts06 Feb 2015
Commercial Tax Officer (Works Contract and Leasing), Zone-I Vs Goyal Colour Lab
Rajasthan High Court · (2015) 81 VST 244
High Courts06 Feb 2015
Rajasthan Cylinders and Containers Ltd. Vs Commercial Taxes Officer and Others
Rajasthan High Court · (2015) 02 RAJ CK 0221
Central Sales Tax Act, 1956 - Section 2(g), 3, 3(a), 5Sales of Goods Act, 1930 - Section 2(7)
High Courts06 Feb 2015Disposed off
Manohar Vs State of Rajasthan
Rajasthan High Court · (2015) 02 RAJ CK 0220
Criminal Procedure Code, 1973 (CrPC) - Section 357(A), 374Penal Code, 1860 (IPC) - Section 363, 366, 376, 376(2), 376(2)(f)
High Courts06 Feb 2015
Continental Containers Vs Assistant Commercial Tax Officer Flying Squad
Rajasthan High Court · (2015) 83 VST 497
Rajasthan Value Added Tax Act, 2003 - Section 76(2), 76(6), 84
High Courts06 Feb 2015Disposed off
Kamal Singh Vs State of Rajasthan
Rajasthan High Court · (2015) 02 RAJ CK 0218
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Penal Code, 1860 (IPC) - Section 302, 304, 304(I), 304(II), 354
High Courts06 Feb 2015Allowed
Sube Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 02 RAJ CK 0217
Criminal Procedure Code, 1973 (CrPC) - Section 437-APenal Code, 1860 (IPC) - Section 120B, 147, 148, 302, 34
High Courts06 Feb 2015Allowed
In Re: Pinkcity Motels and Buildestates Private Limited and Others
Rajasthan High Court · (2015) 02 RAJ CK 0205
Companies Act, 1956 - Section 235, 236, 237, 238, 239
High Courts06 Feb 2015
Commercial Taxes Officer Vs Banasthali Vidyapith
Rajasthan High Court · (2015) 79 VST 282
Constitution of India, 1950 - Article 21A, 366Income Tax Act, 1961 - Section 12AARajasthan Value Added Tax Act, 2003 - Section 11, 2(11), 2(35), 2(4), 2(40)(f)
High Courts06 Feb 2015Allowed
Brij Mohan Vs R.S.R.T.C. and Others
Rajasthan High Court · (2015) 02 RAJ CK 0098
Constitution of India, 1950 - Article 136, 142
High Courts06 Feb 2015Dismissed
Murlimanohar and Others Vs Rodibai and Others
Rajasthan High Court · (2015) 02 RAJ CK 0093
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 283, 304-A, 337, 338
High Courts06 Feb 2015Disposed off
Vimla and Others Vs Madan Mohan and Others
Rajasthan High Court · (2016) 1 AnWR 9 : (2015) 4 CDR 1956
High Courts06 Feb 2015Dismissed
Man Khan and Others Vs Taj Bano and Others
Rajasthan High Court · (2015) 3 WLN 45
Civil Procedure Code, 1908 (CPC) - Section 151Rajasthan Land Revenue Act, 1956 - Section 27 (c), 27(c)Rajasthan Tenancy Act, 1955 - Section 221, 230, 251, 27(c)
High Courts06 Feb 2015
Mahendra Singh Vs Motilal and Others
Rajasthan High Court · (2015) 02 RAJ CK 0078
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts06 Feb 2015Dismissed
Arif Mohd. Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0077
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 197