CourtKutchehry.com

COURT ARCHIVE

Rajasthan High Court judgments, 2015

2,074 judgments · page 84 of 104

High Courts09 Feb 2015Dismissed

Raseed and Others Vs State of Rajasthan

Rajasthan High Court · (2015) CriLJ 4972 : (2015) 2 WLN 231

Criminal Procedure Code, 1973 (CrPC) - Section 161, 164Penal Code, 1860 (IPC) - Section 342, 363, 366, 366A, 376(2)(i)Protection of Children from Sexual Offences Act, 2012 - Section 5, 6
Read judgment
High Courts09 Feb 2015Allowed

Karna Ram Vs The State of Rajasthan

Rajasthan High Court · (2015) 3 WLN 148

Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12Penal Code, 1860 (IPC) - Section 376, 458
Read judgment
High Courts09 Feb 2015Allowed

Rajlaxmi and Others Vs Dharmendra

Rajasthan High Court · (2015) 3 DMC 573 : (2015) 3 JCC 2078 : (2015) 3 RCR(Criminal) 561 : (2015) 3 WLN 87

Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(3), 482Protection of Women From Domestic Violence Act, 2005 - Section 12
Read judgment
High Courts09 Feb 2015Dismissed

University of Rajasthan Vs Vinita Nair

Rajasthan High Court · (2015) 3 RLW 2177

Constitution of India, 1950 - Article 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 33, 38, 39, 40
Read judgment
High Courts09 Feb 2015Allowed

Darshana Gupta Vs None and Others

Rajasthan High Court · AIR 2015 Raj 105 : (2015) 1 CDR 377 : (2015) 1 RLW 782 : (2015) 2 WLN 364

Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1Constitution of India, 1950 - Article 15, 21, 39, 45, 47Hindu Adoptions and Maintenance Act, 1956 - Section 11, 11(i), 11(ii), 9(4 &amp 5), 9(4)
Read judgment