High Courts05 Feb 2015Allowed

Veena Sharma Vs Amit Prabhakar

Rajasthan High Court · (2015) 3 CDR 1381 : (2015) 2 DMC 713 : (2015) 3 WLN 428

Constitution of India, 1950 - Article 136Hindu Marriage Act, 1955 - Section 13, 13(1)(1-a), 13(1)(i-a), 13(1)(ib), 13(1)(lb)Penal Code, 1860 (IPC) - Section 498-A