High Courts03 Feb 2015Allowed
Union of India and Others Vs Haridutt Mishra and Others
Rajasthan High Court · (2015) 2 RLW 1194
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 88 of 104
High Courts03 Feb 2015Dismissed
Madhu Vs B.O.R.
Rajasthan High Court · (2015) 2 RLW 1191 : (2016) 1 WLN 98
Hindu Adoptions and Maintenance Act, 1956 - Section 10, 10(iv), 16
High Courts03 Feb 2015Dismissed
Prakash Kasotiya Vs State of Rajasthan
Rajasthan High Court · (2015) 02 RAJ CK 0203
Arms Act, 1959 - Section 25, 4Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374(2)Evidence Act, 1872 - Section 27
High Courts03 Feb 2015Allowed
Karm Bhoomi Estates Vs Raj. State Industrial Development and Investment Corporation Ltd.
Rajasthan High Court · (2015) 02 RAJ CK 0196
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 226
High Courts03 Feb 2015Allowed
Executive Director Vs Mira Devi and Others
Rajasthan High Court · (2015) 02 RAJ CK 0195
Workmens Compensation Act, 1923 - Section 12, 2(1)(n)
High Courts03 Feb 2015Partly Allowed
Tara Chand Manth Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0187
Constitution of India, 1950 - Article 14, 16, 226, 311, 311(2)
High Courts03 Feb 2015Dismissed
Babu Lal Vs Shubh Karan and Others
Rajasthan High Court · (2015) 2 CDR 1032 : (2015) 2 RLW 1605
High Courts03 Feb 2015Allowed
Rajani Sharma Vs State Bank of India and Others
Rajasthan High Court · (2015) 02 RAJ CK 0075
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 4, 96Contract Act, 1872 - Section 128
High Courts03 Feb 2015Dismissed
Deepak Kumar and Others Vs Board of Secondary Education Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0031
Constitution of India, 1950 - Article 226(3)
High Courts03 Feb 2015Dismissed
Khem Giri and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0026
Criminal Procedure Code, 1973 (CrPC) - Section 145, 146, 482
High Courts02 Feb 2015Dismissed
Surmal Vs State of Rajasthan
Rajasthan High Court · (2015) 4 WLN 308
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12, 53Penal Code, 1860 (IPC) - Section 342, 343, 363, 365, 366Protection of Children from Sexual Offences Act, 2012 - Section 3, 4
High Courts02 Feb 2015Dismissed
Meenakshi and Others Vs Habu Singh and Others
Rajasthan High Court · (2015) 3 CDR 1279
High Courts02 Feb 2015Dismissed
Raju Khan Vs State of Rajasthan
Rajasthan High Court · (2015) 2 WLN 169
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12, 53Penal Code, 1860 (IPC) - Section 376D
High Courts02 Feb 2015Allowed
Mangal Vs State of Rajasthan
Rajasthan High Court · (2015) 02 RAJ CK 0191
Criminal Procedure Code, 1973 (CrPC) - Section 161, 437-AEvidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 363
High Courts02 Feb 2015Dismissed
Rajasthan Paryatan Vikas Nigam Ltd. and Others Vs Sidharth Dev and Others
Rajasthan High Court · (2015) 02 RAJ CK 0174
High Courts02 Feb 2015Allowed
Nishit Vs State of Rajasthan
Rajasthan High Court · (2015) 02 RAJ CK 0173
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 173, 197, 309, 437(6), 468Penal Code, 1860 (IPC) - Section 101, 120B, 34, 409, 420
High Courts02 Feb 2015Dismissed
Seema and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 02 RAJ CK 0074
Constitution of India, 1950 - Article 226
High Courts02 Feb 2015Allowed
Tara Joshi Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 WLN 451
High Courts02 Feb 2015Dismissed
Chhaya Bhatnagar and Others Vs Union of India and Others
Rajasthan High Court · (2015) LabIC 1604
All India Services Act, 1951 - Section 3
High Courts02 Feb 2015Dismissed
Vijay Kumar Vs Baljeet Singh
Rajasthan High Court · (2015) 3 WLN 66
Civil Procedure Code, 1908 (CPC) - Section 100Constitution of India, 1950 - Article 227