High Courts29 Jan 2015Partly Allowed
Prakash Kachhawa and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 36
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 90 of 104
High Courts29 Jan 2015Dismissed
Prakash Kachhawa Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 CDR 1747 : (2015) LabIC 3806 : (2015) 4 RLW 2928
High Courts29 Jan 2015Disposed off
United India Insurance Ltd. Vs Maman Singh and Others
Rajasthan High Court · (2015) 01 RAJ CK 0206
Criminal Procedure Code, 1973 (CrPC) - Section 174Workmens Compensation Act, 1923 - Section 3(1)
High Courts29 Jan 2015
Ajmer Auto Agencies Private Limited Vs Commercial Taxes officer
Rajasthan High Court · (2015) 81 VST 264
Constitution of India, 1950 - Article 226Rajasthan Value Added Tax Act, 2003 - Section 23, 24, 25, 25(1), 26 (1)
High Courts29 Jan 2015Dismissed
Shyam Sunder Swami Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 01 RAJ CK 0204
Constitution of India, 1950 - Article 226, 32
High Courts29 Jan 2015Dismissed
Natwar Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 01 RAJ CK 0164
High Courts29 Jan 2015Dismissed
Suman Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 CDR 1833 : (2015) 2 RLW 1780 : (2015) 3 WLN 519
Constitution of India, 1950 - Article 226Evidence Act, 1872 - Section 108
High Courts29 Jan 2015Dismissed
Indian Oil Corporation Ltd. and Others Vs Hanuman Filling Station and Others
Rajasthan High Court · (2015) 01 RAJ CK 0083
Arbitration and Conciliation Act, 1996 - Section 33, 34, 37, 8Limitation Act, 1963 - Section 14, 5
High Courts29 Jan 2015
Kailash Chandra Purohit Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 01 RAJ CK 0082
High Courts29 Jan 2015Allowed
Amritlal Mehta Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (2015) 01 RAJ CK 0081
High Courts28 Jan 2015Allowed
Namisha Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 RLW 2327
Constitution of India, 1950 - Article 14, 15, 16
High Courts28 Jan 2015Disposed off
Bhera Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 WLN 179
Criminal Procedure Code, 1973 (CrPC) - Section 164
High Courts28 Jan 2015Allowed
Ven Singh Vs The State of Rajasthan
Rajasthan High Court · (2015) 3 WLN 94
Criminal Procedure Code, 1973 (CrPC) - Section 313, 342
High Courts28 Jan 2015Disposed off
Salman Khan Vs State of Rajasthan
Rajasthan High Court · (2015) 3 WLN 50
Arms Act, 1959 - Section 25, 27, 3Criminal Procedure Code, 1973 (CrPC) - Section 311, 313
High Courts28 Jan 2015Allowed
Mala Devi and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 CDR 1085 : (2015) 3 SCT 422
Constitution of India, 1950 - Article 14, 16
High Courts28 Jan 2015Dismissed
Nemi Chand and Others Vs Gori Lal Meena and Others
Rajasthan High Court · (2015) 3 CDR 1284
High Courts28 Jan 2015Allowed
Bal Kishan Sharma Vs Judge, Labour Court and Others
Rajasthan High Court · (2015) 2 CDR 1024 : (2015) 146 FLR 893 : (2015) 3 SCT 481 : (2016) 1 WLN 55
Evidence Act, 1872 - Section 101, 106, 59, 60Industrial Disputes Act, 1947 - Section 33C(2)
High Courts28 Jan 2015Dismissed
Harchand Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 3 WLN 36 : (2015) 2 WLN 474
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Penal Code, 1860 (IPC) - Section 147, 148, 149, 323, 354
High Courts28 Jan 2015Partly Allowed
Sharifan and Others Vs The State of Rajasthan
Rajasthan High Court · (2015) 01 RAJ CK 0219
Penal Code, 1860 (IPC) - Section 149, 302, 304-B, 306, 34
High Courts28 Jan 2015Dismissed
Firoz Khan and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 01 RAJ CK 0203
Constitution of India, 1950 - Article 14, 15, 15(1), 16, 16(1)