High Courts13 Jan 2015Dismissed
Shanti Devi Vs U.I.T.
Rajasthan High Court · (2015) 01 RAJ CK 0078
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 99Criminal Procedure Code, 1973 (CrPC) - Section 100
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 99 of 104
High Courts13 Jan 2015Dismissed
Om Prakash Vs Central Bureau of Investigation
Rajasthan High Court · (2015) 01 RAJ CK 0077
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 436, 436(1), 437(5), 439, 439(2)Penal Code, 1860 (IPC) - Section 120-B, 201, 202, 302, 304
High Courts13 Jan 2015Dismissed
Prabhu Dayal Vs The Board of Revenue
Rajasthan High Court · (2015) 01 RAJ CK 0006
Constitution of India, 1950 - Article 226
High Courts12 Jan 2015Dismissed
Madan Kumar Vs Nathdwara Mandir Mandal and Others
Rajasthan High Court · (2015) 3 WLN 277
High Courts12 Jan 2015Disposed off
Munni Devi and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 2 WLN 93
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts12 Jan 2015Disposed off
Kamlesh Vs Ghanshyam and Others
Rajasthan High Court · (2015) 2 WLN 65
Rajasthan Stamp Act, 1998 - Section 51, 51(4)
High Courts12 Jan 2015Allowed
Thakar Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 CDR 995
High Courts12 Jan 2015Dismissed
Jagdish and Others Vs Rameshwar Dayal and Others
Rajasthan High Court · (2015) 01 RAJ CK 0245
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 90
High Courts12 Jan 2015Dismissed
Chhitar Mal Meena Vs The Judge, Labour Court and Others
Rajasthan High Court · (2015) 01 RAJ CK 0244
Industrial Disputes Act, 1947 - Section 2(oo), 2(oo)(bb), 25F
High Courts12 Jan 2015Dismissed
Bhagchand and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 2 RLW 1785
Criminal Procedure Code, 1973 (CrPC) - Section 446Limitation Act, 1963 - Section 5
High Courts12 Jan 2015Dismissed
Hindustan Unilever Limited Vs State of Rajasthan
Rajasthan High Court · (2015) 01 RAJ CK 0112
Prevention of Food Adulteration Act, 1954 - Section 13(2)
High Courts12 Jan 2015
Hemlata Meghwal Vs State of Rajasthan
Rajasthan High Court · (2015) 1 WLN 284
Rajasthan Panchayati Raj Act, 1994 - Section 37
High Courts12 Jan 2015Dismissed
Harlal Vs State of Rajasthan
Rajasthan High Court · (2015) 01 RAJ CK 0069
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 397(3), 482Penal Code, 1860 (IPC) - Section 419, 420, 467, 468, 471Prevention of Damage to Public Property Act, 1984 - Section 3
High Courts12 Jan 2015Dismissed
Om Prakash Vadvani Vs Devendra Kumar
Rajasthan High Court · AIR 2015 Raj 56 : (2015) 2 CDR 713 : (2015) 1 RCR(Rent) 603 : (2015) 2 RLW 1740 : (2016) 1 WLN 72
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21Limitation Act, 1963 - Section 5
High Courts12 Jan 2015Dismissed
Ghishulal Vs Badaami
Rajasthan High Court · (2015) 01 RAJ CK 0067
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32, 115Limitation Act, 1963 - Section 5
High Courts12 Jan 2015Dismissed
Rajesh Kumar Vs CAJ
Rajasthan High Court · (2015) 01 RAJ CK 0066
Penal Code, 1860 (IPC) - Section 147, 148, 149, 234, 307
High Courts12 Jan 2015Dismissed
Paschimi Rajasthan Dughdh Utpadak Sahakari Sangh Vs Deen Mohd.
Rajasthan High Court · (2015) 01 RAJ CK 0065
High Courts12 Jan 2015Dismissed
Sarjayo Vs The Board of Revenue
Rajasthan High Court · (2015) 01 RAJ CK 0005
Constitution of India, 1950 - Article 226, 227Rajasthan Tenancy Act, 1955 - Section 207
High Courts09 Jan 2015Dismissed
Mahesh Vs Presiding Officer, Labour Court No. 2 and Others
Rajasthan High Court · (2015) 01 RAJ CK 0247
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 10, 10(1), 10(1)(c), 12 (5), 25-F
High Courts09 Jan 2015
Assistant Commissioner, Anti Evasion Vs Camlin Limited and Others
Rajasthan High Court · (2015) 4 RLW 3130