High Courts08 Jan 2015Allowed
Mohan Lal Kadwasra Vs Raj. State Road Transport Corp.
Rajasthan High Court · (2015) LabIC 1401 : (2015) 1 LLJ 674
Constitution of India, 1950 - Article 14, 16, 226
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 101 of 104
High Courts08 Jan 2015Partly Allowed
Yogendra Singh Vs State of Rajasthan
Rajasthan High Court · (2015) 2 RLW 960
Penal Code, 1860 (IPC) - Section 304, 304-B, 323, 366, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(xii), 3(2)(v)
High Courts08 Jan 2015Dismissed
Sudesh Vs Amar Pal Singh
Rajasthan High Court · (2015) 1 WLN 279
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 96
High Courts08 Jan 2015Dismissed
Ajay Kumar Sharda Vs State of Raj.
Rajasthan High Court · (2015) 01 RAJ CK 0056
Evidence Act, 1872 - Section 65-B
High Courts08 Jan 2015Allowed
Gaurav Kachhwaha Vs Rajendra Singh Rajawat
Rajasthan High Court · (2015) 3 RLW 2459
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 41Motor Vehicles Act, 1988 - Section 168, 173
High Courts08 Jan 2015Dismissed
New India Assurance Co. Ltd. Vs Tara Kanwar
Rajasthan High Court · (2015) 01 RAJ CK 0014
Employees Compensation Act, 1923 - Section 10, 22, 30
High Courts08 Jan 2015Disposed off
Abhishek Khari Vs State of Rajasthan
Rajasthan High Court · (2015) 01 RAJ CK 0012
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 120-B, 419, 420, 467, 468
High Courts08 Jan 2015Dismissed
Maharana Pratap University of Agriculture and Technology Vs Kiran Sharma
Rajasthan High Court · (2015) 01 RAJ CK 0011
High Courts07 Jan 2015Dismissed
Babarmal and Others Vs LR's of Mithu Lal and Others
Rajasthan High Court · (2015) 3 WLN 264
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts07 Jan 2015Dismissed
Chhitar Mal Gurjar Vs Rajasthan State Industrial Development and Investment Corporation Ltd.
Rajasthan High Court · (2015) 3 CDR 1220
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 5
High Courts07 Jan 2015Dismissed
Shiv Pal Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 CDR 1219
High Courts07 Jan 2015Dismissed
Sudhindra Kumar Mishra Vs State of Rajasthan
Rajasthan High Court · (2015) 01 RAJ CK 0107
High Courts07 Jan 2015Dismissed
Dheeraj Kumar Sharma Vs State of Rajasthan
Rajasthan High Court · (2015) 01 RAJ CK 0105
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 156(3), 482Penal Code, 1860 (IPC) - Section 120-B, 384, 406, 412, 419
High Courts07 Jan 2015Allowed
Vasu Vs State of Rajasthan
Rajasthan High Court · (2015) 2 RLW 943
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 25Penal Code, 1860 (IPC) - Section 120, 120B, 201, 302
High Courts07 Jan 2015Disposed off
Jaipur Development Authority Vs Indrawati Devi Bagrodia Seva Kosh
Rajasthan High Court · (2015) 01 RAJ CK 0072
High Courts07 Jan 2015Allowed
Sandeep Sharma and Others Vs State of Rajasthan
Rajasthan High Court · (2015) CriLJ 1466 : (2015) 3 RLW 1996 : (2015) 1 RLW 404
Arms Act, 1959 - Section 25, 4Criminal Procedure Code, 1973 (CrPC) - Section 162, 374Penal Code, 1860 (IPC) - Section 120-B, 148, 149, 302, 304
High Courts07 Jan 2015Dismissed
Marble Murti Hast Kalaa Sanstha Vs Kailash Chand Sharma
Rajasthan High Court · (2015) 01 RAJ CK 0052
High Courts07 Jan 2015Allowed
Sanatan Dharam Girls Secondary School Vs Labour Court
Rajasthan High Court · (2015) 147 FLR 155 : (2015) 2 LLN 531
Industrial Disputes Act, 1947 - Section 10(1)(G), 11A
High Courts06 Jan 2015Dismissed
Manju Vs Ashok Kumar
Rajasthan High Court · (2015) 3 CDR 1348 : (2015) 3 RLW 2489 : (2015) 4 WLN 474
Hindu Marriage Act, 1955 - Section 13(1)(ia)(ib), 24