High Courts18 Sept 2015Dismissed
Commissioner of C. Ex. & Cus. Vs Rajendra Kumar Dangayach
Rajasthan High Court · (2015) 325 ELT 15
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 13 of 104
High Courts18 Sept 2015Partly Allowed
Ramesh Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 09 RAJ CK 0100
Arms Act, 1959 - Section 25, 4Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 319, 437APenal Code, 1860 (IPC) - Section 302, 34
High Courts18 Sept 2015Allowed
National Insurance Co. Ltd. and Others Vs Dhanna and Others
Rajasthan High Court · (2015) 09 RAJ CK 0085
Motor Vehicles Act, 1988 - Section 147, 147(1), 46, 95(1)
High Courts18 Sept 2015Dismissed
Nathu Ram and Others Vs The State of Rajasthan
Rajasthan High Court · (2015) 09 RAJ CK 0084
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 120-B, 302, 307, 324, 34
High Courts18 Sept 2015Dismissed
Sugna Devi Regar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0057
Constitution of India, 1950 - Article 226, 243KPenal Code, 1860 (IPC) - Section 120B, 420, 467, 468, 471Rajasthan Panchayati Raj Act, 1994 - Section 19, 19(1), 34, 38, 38(1)(Kha)
High Courts17 Sept 2015Dismissed
Rajasthan Agricultural University, Bikaner and Others Vs Judge, Industrial Tribunal-cum-Labour Court, Jodhpur and Others
Rajasthan High Court · (2015) 09 RAJ CK 0123
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 25F, 25G, 25H
High Courts17 Sept 2015Dismissed
State of Rajasthan Vs Balia
Rajasthan High Court · (2015) 09 RAJ CK 0109
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302
High Courts17 Sept 2015Dismissed
Bhawani Singh Vs R.P.S.C., Ajmer
Rajasthan High Court · (2015) LabIC 4502
High Courts17 Sept 2015Dismissed
Heera Lal Vs Shiv Kumar
Rajasthan High Court · (2015) 09 RAJ CK 0103
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 8 Rule 6-C
High Courts17 Sept 2015
C.T.O., Jodhpur Vs Chagni Ram Gehlot
Rajasthan High Court · (2015) 09 RAJ CK 0102
High Courts17 Sept 2015Allowed
Jeta Ram Vs State of Rajasthan
Rajasthan High Court · (2015) 09 RAJ CK 0101
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302
High Courts17 Sept 2015Dismissed
Bhanwar Lal Vs Kishna Ram and Others
Rajasthan High Court · (2015) 09 RAJ CK 0086
Advocates Act, 1961 - Section 35Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3
High Courts17 Sept 2015Partly Allowed
Rajulal and Others Vs The Sate of Raj.
Rajasthan High Court · (2015) 09 RAJ CK 0072
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374, 437APenal Code, 1860 (IPC) - Section 147, 148, 149, 302, 304
High Courts17 Sept 2015Dismissed
Govind Prasad Sharma and Others Vs State (Education Department) and Others
Rajasthan High Court · (2015) 4 LLN 240
Constitution of India, 1950 - Article 14, 15, 15(1), 16, 16(1)
High Courts16 Sept 2015Dismissed
Kadar Bux and Others Vs Yakub and Others
Rajasthan High Court · (2015) 09 RAJ CK 0099
Succession Act, 1925 - Section 212, 213, 370, 372
High Courts16 Sept 2015Dismissed
Manohar Lal Vs Durgesh
Rajasthan High Court · (2015) 09 RAJ CK 0076
Hindu Marriage Act, 1955 - Section 24
High Courts16 Sept 2015Allowed
The New India Assurance Co. Ltd. Vs Indra Devi and Others
Rajasthan High Court · (2015) 09 RAJ CK 0052
Workmens Compensation Act, 1923 - Section 3, 30
High Courts16 Sept 2015Dismissed
Sukhvindra Singh Vs Ramesh Kumar Yadav
Rajasthan High Court · (2015) 09 RAJ CK 0051
Civil Procedure Code, 1908 (CPC) - Section 115, 151, 22, 23Constitution of India, 1950 - Article 226, 227
High Courts16 Sept 2015Dismissed
Bhagwan Sahai Parewa Vs The Hon'ble High Court, Jodhpur and Others
Rajasthan High Court · (2015) 09 RAJ CK 0049
High Courts15 Sept 2015Allowed
Pandit Kulfi and Cafe Vs Pandit Kulfi
Rajasthan High Court · AIR 2015 Raj 218 : (2015) 4 CDR 2018 : (2016) 65 PTC 414 : (2015) 4 RCR(Civil) 566
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1(r)Trade Marks Act, 1999 - Section 28, 29