High Courts08 Sept 2015Dismissed

Shanker Lal and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 09 RAJ CK 0131

Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313, 374(2), 376(3)Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 34, 365, 366, 376, 376(2)(G)