High Courts08 Sept 2015Allowed
Champalal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0119
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 16 of 104
High Courts08 Sept 2015Dismissed
Devi Lal Vs State of Rajasthan
Rajasthan High Court · (2015) 09 RAJ CK 0096
Criminal Procedure Code, 1973 (CrPC) - Section 374Penal Code, 1860 (IPC) - Section 302, 307
High Courts08 Sept 2015Disposed Off
Suo Motu Vs State of Rajasthan
Rajasthan High Court · (2015) 326 ELT 104
Constitution of India, 1950 - Article 309Right to Information Act, 2005 - Section 4, 4(1)(b), 4(2)
High Courts08 Sept 2015Dismissed
Seth Jamna Dass Lallu Bhai Charitable Trust, Mumbai and Others Vs Estate Officer and Others
Rajasthan High Court · (2015) 09 RAJ CK 0077
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 7, 21, 47, 9Constitution of India, 1950 - Article 226, 227Evidence Act, 1872 - Section 65, 66, 67
High Courts08 Sept 2015Disposed off
Bajrang Lal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0043
High Courts08 Sept 2015Dismissed
Mehmood Ahmed and Others Vs Board of Revenue and Others
Rajasthan High Court · (2015) 09 RAJ CK 0035
Civil Procedure Code, 1908 (CPC) - Section 100Constitution of India, 1950 - Article 227Rajasthan Tenancy Act, 1955 - Section 15, 224
High Courts08 Sept 2015Dismissed
Firm Delux Guest House Vs Prem Kumar and Others
Rajasthan High Court · (2015) 09 RAJ CK 0033
High Courts08 Sept 2015Dismissed
Rameshwarlal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0030
Constitution of India, 1950 - Article 14, 309
High Courts08 Sept 2015Disposed off
Jodhpur National University Vs The State of Rajasthan and Others
Rajasthan High Court · (2016) 1 WLN 31
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 120 B, 120B, 420, 467, 468
High Courts08 Sept 2015Disposed Off
Lalit Kumar Vs The State of Rajasthan
Rajasthan High Court · (2017) 1 RLW 453
Penal Code, 1860 (IPC) - Section 406, Section 498AProbation of Offenders Act, 1958 - Section 12, Section 4
High Courts04 Sept 2015Allowed
Banshi Lal Vs State of Rajasthan
Rajasthan High Court · (2015) 09 RAJ CK 0078
Penal Code, 1860 (IPC) - Section 302, 307, 326
High Courts04 Sept 2015Allowed
Ashok Lahoti Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLCRajUC 42
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts03 Sept 2015Disposed Off
Subhash Chandra Mali and Others Vs State of Raj. and Others
Rajasthan High Court · (2015) 09 RAJ CK 0130
High Courts03 Sept 2015Disposed Off
Surta Ram Choudhary and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0092
High Courts03 Sept 2015Dismissed
Masood Akhtar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0006
Constitution of India, 1950 - Article 14, 15, 15(1), 16, 16(1)
High Courts02 Sept 2015Allowed
Bhanwari and Others Vs Board of Revenue Rajasthan and Others
Rajasthan High Court · (2015) 4 CDR 1804
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 4(4), Order 9 Rule 13Limitation Act, 1963 - Section 5Rajasthan Tenancy Act, 1955 - Section 230
High Courts02 Sept 2015Allowed
Gurpreet Singh Vs The Rent Tribunal, Sri Ganganagar and Others
Rajasthan High Court · AIR 2015 Raj 217
Rajasthan Stamp Act, 1998 - Section 37, 39, 39(1), 42
High Courts02 Sept 2015Dismissed
Laxmi Kanwar and Others Vs Mahesh Kumar and Others
Rajasthan High Court · (2015) 09 RAJ CK 0118
Constitution of India, 1950 - Article 227Transfer of Property Act, 1882 - Section 106
High Courts02 Sept 2015Allowed
Nanag Ram Koli and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0093
High Courts02 Sept 2015Allowed
Harish Vijayvargia Vs State of Rajasthan
Rajasthan High Court · (2015) 4 WLN 316
Criminal Procedure Code, 1973 (CrPC) - Section 482Rajasthan Excise Act, 1950 - Section 18, 54(e), 54-D