High Courts02 Sept 2015Dismissed
The State of Rajasthan and Others Vs Dalip Singh Saharan
Rajasthan High Court · (2015) 09 RAJ CK 0080
Limitation Act, 1963 - Section 5
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 17 of 104
High Courts02 Sept 2015Dismissed
Duga Ram Vs The Gram Panchayat, Sujandesar and Others
Rajasthan High Court · (2015) 09 RAJ CK 0079
Rajasthan Land Revenue Act, 1956 - Section 82Rajasthan Panchayati Raj Act, 1994 - Section 97Rajasthan Tenancy Act, 1955 - Section 232
High Courts02 Sept 2015
Rajendra Kumbhat and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0032
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(1), 154(3), 156(3), 250Penal Code, 1860 (IPC) - Section 120-B, 405, 406, 420, 464
High Courts02 Sept 2015Dismissed
Ramneek Jain Vs Mohan Lal Sukhadia University and Others
Rajasthan High Court · (2015) 09 RAJ CK 0026
High Courts02 Sept 2015Allowed
Mobin Vs State of Rajasthan
Rajasthan High Court · (2015) 09 RAJ CK 0015
Arms Act, 1959 - Section 25, 4Criminal Procedure Code, 1973 (CrPC) - Section 161, 437-AEvidence Act, 1872 - Section 25, 27
High Courts02 Sept 2015Dismissed
Shakti Dan Charan and Others Vs Raj. State Industrial Development and Investment Corporation Ltd. (RIICO) and Others
Rajasthan High Court · (2015) 09 RAJ CK 0014
Constitution of India, 1950 - Article 226(3)
High Courts02 Sept 2015Dismissed
Vivek Pharmachem India Ltd. Vs Rajasthan Medical Services Corporation Ltd.
Rajasthan High Court · (2015) 09 RAJ CK 0013
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 43
High Courts01 Sept 2015Dismissed
Jagdamba Farming Centre Vs Hindustan Petroleum Corporation Ltd. and Others
Rajasthan High Court · (2015) 09 RAJ CK 0046
Arbitration and Conciliation Act, 1996 - Section 34, 36, 9
High Courts01 Sept 2015Disposed off
Babu Lal Meena and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0028
High Courts01 Sept 2015
Charan Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0027
Rajasthan Land Revenue Act, 1956 - Section 82Rajasthan Tenancy Act, 1955 - Section 15, 15(2), 15(3), 15(4), 15(4)(d)
High Courts01 Sept 2015Partly Allowed
Vimla and Others Vs Swarn Singh and Others
Rajasthan High Court · (2015) 09 RAJ CK 0012
Motor Vehicles Act, 1988 - Section 140
High Courts01 Sept 2015Dismissed
Laddu Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 09 RAJ CK 0011
Criminal Procedure Code, 1973 (CrPC) - Section 107, 313, 437-APenal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307
High Courts31 Aug 2015Dismissed
United India Insurance Company Ltd. Vs Barji Devi and Others
Rajasthan High Court · (2015) 08 RAJ CK 0129
Motor Vehicles Act, 1988 - Section 133, 166, 173
High Courts31 Aug 2015Allowed
Union of India and Others Vs Deepak Saini and Others
Rajasthan High Court · (2015) 08 RAJ CK 0095
Constitution of India, 1950 - Article 14
High Courts31 Aug 2015
Mushtaq and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0038
Arms Act, 1959 - Section 25, 4Criminal Procedure Code, 1973 (CrPC) - Section 157, 161, 319Penal Code, 1860 (IPC) - Section 302, 34
High Courts28 Aug 2015Dismissed
Amritlal Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0128
Arms Act, 1959 - Section 25, 4Criminal Procedure Code, 1973 (CrPC) - Section 202, 319, 482Penal Code, 1860 (IPC) - Section 120-B, 147, 148, 149, 302
High Courts28 Aug 2015Dismissed
Ajay Pal Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0090
Constitution of India, 1950 - Article 136Land Acquisition Act, 1894 - Section 11, 11A, 4, 48, 52
High Courts28 Aug 2015Dismissed
Keshi Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0089
Criminal Procedure Code, 1973 (CrPC) - Section 41, 41A, 41-A, 482Penal Code, 1860 (IPC) - Section 120-B, 420, 466, 467, 468
High Courts28 Aug 2015Allowed
MBL Infrastructures Limited Vs North Western Railway
Rajasthan High Court · (2015) 08 RAJ CK 0076
Arbitration and Conciliation Act, 1996 - Section 11, 11 (6), 11(6), 11(8), 63
High Courts28 Aug 2015Dismissed
Janki Lal and Others Vs The Revenue Board Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0032
Rajasthan Tenancy Act, 1955 - Section 175, 183, 214, 42, 42(b)