High Courts25 Aug 2015Disposed off
Bapulal and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 08 RAJ CK 0034
Arms Act, 1959 - Section 25, 3, 4Evidence Act, 1872 - Section 25, 27Penal Code, 1860 (IPC) - Section 148, 149, 302, 323
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 19 of 104
High Courts25 Aug 2015Allowed
Yadav Chandra Trivedi Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0023
High Courts25 Aug 2015Allowed
Arun Prakash Sahal Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0020
High Courts25 Aug 2015Allowed
Sugan Kanwar and Others Vs Bhinya Ram
Rajasthan High Court · (2015) 08 RAJ CK 0019
High Courts24 Aug 2015Dismissed
Shree Achalgach Jain Shwetambar Trust and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 28
Constitution of India, 1950 - Article 226Rajasthan Public Trusts Act, 1959 - Section 18, 19, 20, 21, 22
High Courts24 Aug 2015Dismissed
Rajasthan State Mines and Minerals Ltd. Vs Chetak Travel Agency
Rajasthan High Court · (2015) 08 RAJ CK 0074
Arbitration and Conciliation Act, 1996 - Section 10, 11, 33, 34, 37Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, 11Constitution of India, 1950 - Article 226, 32
High Courts21 Aug 2015Allowed
Dinesh Yadav and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0140
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 482Penal Code, 1860 (IPC) - Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 10, 11, 13, 13(1)(C)(D), 13(1)(D)
High Courts21 Aug 2015Allowed
Surya Bhan Singh Vs Bheem Singh and Others
Rajasthan High Court · (2015) 08 RAJ CK 0106
Motor Vehicles Act, 1988 - Section 173
High Courts21 Aug 2015Allowed
Rajesh Suman Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0071
Arms Act, 1959 - Section 25, 4Criminal Procedure Code, 1973 (CrPC) - Section 228, 320, 320 (8)Penal Code, 1860 (IPC) - Section 308, 323, 324, 325, 326
High Courts20 Aug 2015
Balwant Rai and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 08 RAJ CK 0118
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302, 34, 366, 376(2)(g)
High Courts20 Aug 2015Dismissed
Prem Raj Vs Roopchand and Others
Rajasthan High Court · (2015) 08 RAJ CK 0105
Civil Procedure Code, 1908 (CPC) - Section 96Evidence Act, 1872 - Section 45
High Courts20 Aug 2015Dismissed
Chandan Singh Vs State of Rajasthan
Rajasthan High Court · (2015) 08 RAJ CK 0104
Arms Act, 1959 - Section 25, 4Penal Code, 1860 (IPC) - Section 302, 449
High Courts20 Aug 2015Allowed
Oswal Singh Sabha Vs J.K. and Company and Others
Rajasthan High Court · (2015) 08 RAJ CK 0078
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 47 Rule 47, 115, 151, 47
High Courts20 Aug 2015Allowed
Ravindra Kumar and Others Vs Habib
Rajasthan High Court · (2015) 4 CDR 2024
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1(u), Order 7 Rule 11
High Courts20 Aug 2015Dismissed
Rajasthan Public Service Commission Vs Hunny Chugh and Others
Rajasthan High Court · (2015) 08 RAJ CK 0062
Constitution of India, 1950 - Article 14, 315Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 60, 61, 61(c), 62, 63
High Courts20 Aug 2015
Murli and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0033
Evidence Act, 1872 - Section 25, 27Penal Code, 1860 (IPC) - Section 109, 120-B, 143, 201, 302
High Courts19 Aug 2015Partly Allowed
Rama Ram Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 384
Penal Code, 1860 (IPC) - Section 302, 323, 459
High Courts19 Aug 2015Disposed off
Ram Lal and Others Vs The State of Rajasthan
Rajasthan High Court · (2015) 08 RAJ CK 0117
Criminal Procedure Code, 1973 (CrPC) - Section 107, 151, 157, 161, 313Penal Code, 1860 (IPC) - Section 147, 149, 300, 302, 304
High Courts19 Aug 2015
Commissioner of Income Tax Vs Sonal Abhay Mehta
Rajasthan High Court · (2015) 08 RAJ CK 0103
Income Tax Act, 1961 - Section 143(3), 260-A, 45(2)
High Courts19 Aug 2015Allowed
Deepak Shah Vs The State of Raj. and Others
Rajasthan High Court · (2015) 08 RAJ CK 0063
Constitution of India, 1950 - Article 136