High Courts12 Aug 2015Disposed off
Vinod Vs State of Rajasthan
Rajasthan High Court · (2015) 08 RAJ CK 0125
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 302, 304-B, 498-A
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 21 of 104
High Courts12 Aug 2015Allowed
Director, Secondary Education, Rajasthan, Bikaner and Others Vs Indu Sharma and Others
Rajasthan High Court · (2015) 08 RAJ CK 0124
Constitution of India, 1950 - Article 226, 227
High Courts12 Aug 2015Allowed
Bhagat Singh Vs The Additional Divisional Commissioner and Others
Rajasthan High Court · (2015) 4 RLW 3017
Constitution of India, 1950 - Article 225Rajasthan Land Revenue Act, 1956 - Section 136, 183Rajasthan Tenancy Act, 1955 - Section 183, 193
High Courts12 Aug 2015Allowed
Onkar and Others Vs Board of Revenue for Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0092
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2Rajasthan Tenancy Act, 1955 - Section 183, 183A, 209, 212
High Courts12 Aug 2015Allowed
Ganpat Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0064
Constitution of India, 1950 - Article 311(2)
High Courts12 Aug 2015Disposed off
K.K. Shah Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 WLN 490
High Courts12 Aug 2015Dismissed
S.N. Rajoria and Others Vs State of Raj. and Others
Rajasthan High Court · (2015) 08 RAJ CK 0014
Constitution of India, 1950 - Article 14Electricity (Supply) Act, 1948 - Section 79(c)
High Courts11 Aug 2015Allowed
Madan Lal Jain and Others Vs Akheraj Polish Works and Others
Rajasthan High Court · (2015) 4 WLN 381
Arbitration and Conciliation Act, 1996 - Section 11, 11(6)
High Courts11 Aug 2015Dismissed
Prem Devi and Others Vs Bholanath Gattani
Rajasthan High Court · AIR 2015 Raj 200
Evidence Act, 1872 - Section 68, 69, 70, 90Succession Act, 1925 - Section 63(c)
High Courts11 Aug 2015Dismissed
Mohemmed Altaf Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0123
Constitution of India, 1950 - Article 226
High Courts11 Aug 2015Partly Allowed
Mandori Vs Shiv Lal and Others
Rajasthan High Court · (2015) 08 RAJ CK 0122
Motor Vehicles Act, 1988 - Section 173
High Courts11 Aug 2015Dismissed
Kishan Singh and Others Vs Surjeet Singh and Others
Rajasthan High Court · (2015) 08 RAJ CK 0094
High Courts11 Aug 2015Disposed off
Desh Raj Kharera and Others Vs Union of India and Others
Rajasthan High Court · (2015) 08 RAJ CK 0058
National Highways Act, 1956 - Section 8ANational Highways Authority Of India Act, 1988 - Section 11
High Courts11 Aug 2015Disposed off
Kapil Chandla Vs Rent Tribunal, Kota and Others
Rajasthan High Court · (2015) 08 RAJ CK 0057
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 5
High Courts11 Aug 2015
Bharat Giri Goswami and Others Vs State of Raj. and Others
Rajasthan High Court · (2015) 08 RAJ CK 0050
Right of Children to Free and Compulsory Education Act, 2009 - Section 38
High Courts11 Aug 2015Allowed
Mithlesh Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0013
Consumer Protection Act, 1986 - Section 10(1A)
High Courts10 Aug 2015Dismissed
Shivam Jan Kalyan Samiti, Kulmipura Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 361
Constitution of India, 1950 - Article 226
High Courts10 Aug 2015Dismissed
Kailash Chand Vs District Collector and Others
Rajasthan High Court · (2015) 4 WLN 331
High Courts10 Aug 2015Allowed
Nikhil Soni Vs Union of India and Others
Rajasthan High Court · (2015) CriLJ 4951
Constitution of India, 1950 - Article 13, 14, 174, 21, 213Penal Code, 1860 (IPC) - Section 107, 300, 306, 309, 92
High Courts10 Aug 2015Partly Allowed
Ratan Lal Bagri and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0044
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 47, 114Constitution of India, 1950 - Article 14, 15(4), 16, 16(1), 16(4)National Commission for Backward Classes Act, 1993 - Section 10, 11, 11(1), 8(2), 9