High Courts10 Aug 2015Dismissed
Kheta Ram Vs Prayagchand
Rajasthan High Court · (2015) 08 RAJ CK 0015
Civil Procedure Code, 1908 (CPC) - Section 100
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 22 of 104
High Courts10 Aug 2015
Suresh Kumar Dave Vs Gajanand Sharma and Others
Rajasthan High Court · (2015) 08 RAJ CK 0008
High Courts10 Aug 2015Dismissed
M/s. Ajit Gopal Associates Vs Dr. Bharti Ranawat
Rajasthan High Court · (2017) 1 WLN 367
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts07 Aug 2015Dismissed
Dinesh Parmar and Others Vs Usha Sharma and Others
Rajasthan High Court · (2015) 3 WLN 441
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 11 Rule 7, Order 14 Rule 2, Order 2 Rule 2, Order 7 Rule 11Constitution of India, 1950 - Article 136Limitation Act, 1963 - Section 16, 3, 3(1), 3(1)(i), 9
High Courts07 Aug 2015Dismissed
Ramavtar Sharma Vs Rajasthan Non-Government Educational Institutions Tribunal and Others
Rajasthan High Court · (2015) 08 RAJ CK 0121
Constitution of India, 1950 - Article 39(d)
High Courts07 Aug 2015Dismissed
Director, Women and Child and Others Vs Sita Sharma
Rajasthan High Court · (2015) 08 RAJ CK 0120
High Courts07 Aug 2015Allowed
Vishnu Soni and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 08 RAJ CK 0119
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 25, 27Penal Code, 1860 (IPC) - Section 302, 34, 364, 397
High Courts07 Aug 2015Allowed
Lalu Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0112
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323
High Courts07 Aug 2015
Rajkumar and Others Vs Nathi Devi and Others
Rajasthan High Court · (2015) 08 RAJ CK 0111
Civil Procedure Code, 1908 (CPC) - Section 100Contract Act, 1872 - Section 11Registration Act, 1908 - Section 17, 17(1)(a)
High Courts07 Aug 2015Dismissed
Sukhdev Ram Vs Director, Consolidation of Lands and Others
Rajasthan High Court · (2015) 08 RAJ CK 0097
High Courts07 Aug 2015Dismissed
Jindal Securities Pvt. Ltd. and Others Vs Sistema Shyam Teleservices Limited and Others
Rajasthan High Court · (2015) 08 RAJ CK 0053
Companies Act, 1956 - Section 205, 391, 392, 397, 398Securities Contracts (Regulation) Act, 1956 - Section 4
High Courts07 Aug 2015Dismissed
V.S. Mertiya Vs Jodhana Real Estate Development Company Pvt. Limited
Rajasthan High Court · (2015) 08 RAJ CK 0011
Civil Procedure Code, 1908 (CPC) - Section 100Limitation Act, 1963 - Section 5
High Courts06 Aug 2015
Commercial Taxes Officer Vs Plastic Weave Industries and Others
Rajasthan High Court · (2015) 08 RAJ CK 0079
Constitution of India, 1950 - Article 14
High Courts06 Aug 2015Partly Allowed
Munni Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0068
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, 324, 325, 34, 354Probation of Offenders Act, 1958 - Section 4, 5
High Courts06 Aug 2015Dismissed
Radha Raman Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0067
Constitution of India, 1950 - Article 12, 226, 227, 32Kerala Co-operative Societies Act, 1969 - Section 69Rajasthan Co-operative Societies Act, 1965 - Section 75
High Courts06 Aug 2015Allowed
Arjun Ram Vs Board of Revenue Rajasthan, Ajmer and Others
Rajasthan High Court · (2015) 08 RAJ CK 0059
Rajasthan Tenancy Act, 1955 - Section 5, 53, 53(1)
High Courts06 Aug 2015
Salma Bibi Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0055
Criminal Procedure Code, 1973 (CrPC) - Section 161, 227, 397, 401, 482Immoral Traffic (Prevention) Act, 1956 - Section 15(5A), 17, 3, 4, 5
High Courts06 Aug 2015Partly Allowed
Mahaveer Bhawsar Vs The Chairman cum Managing Director, Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (2015) 08 RAJ CK 0054
Constitution of India, 1950 - Article 226
High Courts06 Aug 2015Partly Allowed
N. Soft (India) Services Pvt. Ltd. Vs BCITS Pvt. Ltd. and Others
Rajasthan High Court · (2015) 08 RAJ CK 0052
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3Constitution of India, 1950 - Article 14
High Courts06 Aug 2015Dismissed
Mohammed Saleem Vs Rehmat Bai and Others
Rajasthan High Court · (2015) 08 RAJ CK 0051
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17