High Courts04 Aug 2015Partly Allowed
Bani Singh Vs Kamla and Others
Rajasthan High Court · (2015) 08 RAJ CK 0096
Limitation Act, 1963 - Section 5Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 24 of 104
High Courts04 Aug 2015Allowed
Rakesh Kumar Kalra Vs Rajasthan Rajya Vidhyut Prasaran Nigam Limited and Others
Rajasthan High Court · (2015) 08 RAJ CK 0081
High Courts04 Aug 2015Allowed
Ravindra Purohit and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0065
Constitution of India, 1950 - Article 14, 226
High Courts04 Aug 2015Dismissed
Abdul Karim Sheikh Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 1 RLW 478
Constitution of India, 1950 - Article 311
High Courts04 Aug 2015
Vikas Adhikari Vs Labour Court and Others
Rajasthan High Court · (2015) 08 RAJ CK 0040
Industrial Disputes Act, 1947 - Section 10(1), 12(5), 25-F
High Courts03 Aug 2015Dismissed
Mohan Lal and Others Vs State and Others
Rajasthan High Court · (2015) 08 RAJ CK 0098
Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 - Section 10, 9Rajasthan Land Revenue Act, 1956 - Section 101, 82Rajasthan Tenancy Act, 1955 - Section 13, 15, 16, 177, 180(1)(d)
High Courts03 Aug 2015Allowed
Sampat Lal Vs Nathu Lal and Others
Rajasthan High Court · (2015) 08 RAJ CK 0080
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, 100
High Courts03 Aug 2015Dismissed
Prem Narain and Others Vs Rajmal and Others
Rajasthan High Court · (2015) 08 RAJ CK 0070
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts03 Aug 2015Dismissed
Deevan Singh Devra Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 08 RAJ CK 0047
High Courts03 Aug 2015Dismissed
Ram Prasad and Others Vs Gadhiya and Others
Rajasthan High Court · (2015) 08 RAJ CK 0046
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Limitation Act, 1963 - Section 5
High Courts03 Aug 2015Dismissed
Sanjay Sharma Vs State of Raj.
Rajasthan High Court · (2015) 08 RAJ CK 0039
Penal Code, 1860 (IPC) - Section 120B, 420, 467, 468, 471
High Courts31 Jul 2015Dismissed
Ram Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2015) LabIC 4630
High Courts31 Jul 2015Allowed
Ramesh Purohit Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0146
High Courts31 Jul 2015Allowed
Sohan Lal and Others Vs State of Raj. and Others
Rajasthan High Court · (2015) 07 RAJ CK 0137
Rajasthan Land Revenue Act, 1956 - Section 23, 6, 7, 83, 84
High Courts31 Jul 2015Allowed
Alok Kumar Budania Vs Raj State Road Transport Corporation and Others
Rajasthan High Court · (2015) 07 RAJ CK 0136
Constitution of India, 1950 - Article 14
High Courts31 Jul 2015Disposed off
Teekam Chand and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0100
Criminal Procedure Code, 1973 (CrPC) - Section 161, 319, 372Penal Code, 1860 (IPC) - Section 147, 148, 149, 201, 302
High Courts31 Jul 2015Disposed off
Leelaram Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0004
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 357(A), 374, 428Penal Code, 1860 (IPC) - Section 304-B, 363, 366, 366-A
High Courts31 Jul 2015Dismissed
Prakash Chand Vs Ram Sahai and Others
Rajasthan High Court · (2015) 07 RAJ CK 0003
Civil Procedure Code, 1908 (CPC) - Section 114, 151Contempt of Courts Act, 1971 - Section 12, 20
High Courts30 Jul 2015Dismissed
Duli Chand Gupta Vs The Rajasthan Housing Board and Others
Rajasthan High Court · (2015) LabIC 4082
Constitution of India, 1950 - Article 14, 16
High Courts30 Jul 2015Disposed off
Manohar Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0186
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 302, 304, 304-II, 307, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3 (2)(5), 3(1)(10), 3(2)(5), 3(2)(v)