High Courts28 Jul 2015Partly Allowed
Shankuntala and Others Vs Ramlal and Others
Rajasthan High Court · (2015) 07 RAJ CK 0160
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 26 of 104
High Courts28 Jul 2015Dismissed
State of Rajasthan and Others Vs Ghewar Ram and Others
Rajasthan High Court · (2015) 07 RAJ CK 0148
Criminal Procedure Code, 1973 (CrPC) - Section 323Evidence Act, 1872 - Section 113A, 113BPenal Code, 1860 (IPC) - Section 292, 302, 304B, 392, 449
High Courts28 Jul 2015Allowed
Shri Mewara Kshtriya Samaj and Others Vs Asulal and Others
Rajasthan High Court · (2015) 07 RAJ CK 0147
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 226, 227
High Courts28 Jul 2015Dismissed
Pawan Jogi Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0133
Criminal Procedure Code, 1973 (CrPC) - Section 167(2), 439Penal Code, 1860 (IPC) - Section 120-B, 305, 306, 376Protection of Children from Sexual Offences Act, 2012 - Section 8
High Courts28 Jul 2015Disposed off
Pooja Kumari and Others Vs University of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0115
University Grants Commission Act, 1956 - Section 2(f), 3
High Courts28 Jul 2015Dismissed
Nathu Vs The Board of Revenue for Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0114
Rajasthan Tenancy Act, 1955 - Section 188, 223, 53, 88Transfer of Property Act, 1882 - Section 58 (c)
High Courts28 Jul 2015Dismissed
Surendra Nath Tripathi Vs The Judge, Labour Court No. 1 and Others
Rajasthan High Court · (2015) 07 RAJ CK 0113
Constitution of India, 1950 - Article 14, 16, 227Industrial Disputes Act, 1947 - Section 25G
High Courts28 Jul 2015Dismissed
Dundlod Shikshan Sansthan and Others Vs Union of India and Others
Rajasthan High Court · (2016) 284 CTR 175 : (2015) 235 TAXMAN 446
Constitution of India, 1950 - Article 226, 301, 302, 304Income Tax Act, 1961 - Section 200, 200A, 200A(1), 206CB, 234E
High Courts28 Jul 2015Dismissed
R.S. Mehrish Vs LIC of India and Others
Rajasthan High Court · (2015) 07 RAJ CK 0075
Constitution of India, 1950 - Article 226, 227
High Courts28 Jul 2015Dismissed
Ramji Lal Lakhera Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (2015) 07 RAJ CK 0074
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 33C(2)
High Courts28 Jul 2015Dismissed
Sooraj Bai Vs State and Others
Rajasthan High Court · (2015) 07 RAJ CK 0073
Penal Code, 1860 (IPC) - Section 120B, 420, 467, 468Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 - Section 11, 11(1), 12, 12 (3), 12(2)
High Courts28 Jul 2015Dismissed
Ajat Shatru and Others Vs The State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0072
Arms Act, 1959 - Section 25, 3Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 394Penal Code, 1860 (IPC) - Section 114, 302, 341
High Courts28 Jul 2015Dismissed
Man Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 24
Constitution of India, 1950 - Article 51-A(j)
High Courts27 Jul 2015Dismissed
Patel Ram Meena Vs Reserve Bank of India and Others
Rajasthan High Court · (2015) 07 RAJ CK 0126
Constitution of India, 1950 - Article 226
High Courts27 Jul 2015Dismissed
Abeinsa Infraestructuras Medio Ambiente, S.A. Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0094
Constitution of India, 1950 - Article 14
High Courts27 Jul 2015Dismissed
Samay Singh Meena Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0084
High Courts27 Jul 2015Dismissed
Kumer Singh Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0083
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Evidence Act, 1872 - Section 101, 106Penal Code, 1860 (IPC) - Section 302
High Courts27 Jul 2015Dismissed
Santosh Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0022
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Evidence Act, 1872 - Section 101, 106Penal Code, 1860 (IPC) - Section 302, 304-B, 498A, 498-A
High Courts24 Jul 2015Allowed
Dinesh Chandra Somani Vs Motor Accidents Claims Tribunal and Others
Rajasthan High Court · (2015) 4 WLN 17
Criminal Procedure Code, 1973 (CrPC) - Section 195(1), 340Motor Vehicles Act, 1988 - Section 166, 167Penal Code, 1860 (IPC) - Section 177, 193, 199, 200, 209
High Courts24 Jul 2015Allowed
Dinesh Chandra Somani Vs Motor Accident Claims Tribunal and Others
Rajasthan High Court · (2015) 4 ACC 256
Criminal Procedure Code, 1973 (CrPC) - Section 195(1), 340Motor Vehicles Act, 1988 - Section 166, 167Penal Code, 1860 (IPC) - Section 177, 193, 199, 200, 209