High Courts22 Jul 2015
Rajjak Khan and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0103
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313Penal Code, 1860 (IPC) - Section 302, 304B, 304-B, 34, 498A
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 28 of 104
High Courts22 Jul 2015Disposed off
Om Prakash and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0102
Criminal Procedure Code, 1973 (CrPC) - Section 157, 161, 313, 374(2), 437-APenal Code, 1860 (IPC) - Section 148, 149, 300, 302, 304
High Courts22 Jul 2015Dismissed
Babu Lal Vs Manohari Devi and Others
Rajasthan High Court · (2015) 07 RAJ CK 0096
Civil Procedure Code, 1908 (CPC) - Order 3 Rule 1, Order 3 Rule 2, 100
High Courts22 Jul 2015Disposed off
Shashi Choudhary and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0092
Constitution of India, 1950 - Article 14, 226Contract Act, 1872 - Section 23
High Courts22 Jul 2015Allowed
Rajesh Verma Vs State
Rajasthan High Court · (2015) 07 RAJ CK 0070
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 161, 313Hindu Marriage Act, 1955 - Section 13bPenal Code, 1860 (IPC) - Section 211, 307, 308, 323, 325
High Courts22 Jul 2015Partly Allowed
Devi Singh Vs State
Rajasthan High Court · (2017) 1 RLW 13
Penal Code, 1860 (IPC) - Section 325Probation of Offenders Act, 1958 - Section 12, Section 4
High Courts22 Jul 2015Partly Allowed
Laxmi Narain Vs State of Rajasthan
Rajasthan High Court · (2016) 4 RLW 3445
Criminal Procedure Code, 1973 (CrPC) - Section 360Essential Commodities Act, 1955 - Section 3, Section 7
High Courts21 Jul 2015Disposed Off
Premchand Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 385
Rajasthan Panchayati Raj Act, 1994 - Section 61, 97
High Courts21 Jul 2015Dismissed
Om Prakash Java Vs The District & Sessions Judge and Others
Rajasthan High Court · (2015) 07 RAJ CK 0208
High Courts21 Jul 2015Dismissed
Gautam Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0157
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 304, 363, 366, 376
High Courts21 Jul 2015Disposed off
Mohammed Ilias and Others Vs The State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0139
Arms Act, 1959 - Section 25, 4Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307
High Courts21 Jul 2015Dismissed
Union of India and Others Vs The Central Administrative TR
Rajasthan High Court · (2015) 07 RAJ CK 0123
High Courts21 Jul 2015Dismissed
Bal Mukund Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0101
Constitution of India, 1950 - Article 14, 226, 311(2)Government of India Act, 1935 - Section 240(3)Penal Code, 1860 (IPC) - Section 498A
High Courts21 Jul 2015
Laxminarain Meena and Others Vs Union of India and Others
Rajasthan High Court · (2015) 07 RAJ CK 0099
High Courts21 Jul 2015Dismissed
Ram Narayan Choudhary Vs State of Rajasthan ad Ors.
Rajasthan High Court · (2015) 07 RAJ CK 0098
Constitution of India, 1950 - Article 14, 16
High Courts21 Jul 2015Allowed
Rajasthan State Road Transport Corporation and Others Vs K.K. Nagpal and Others
Rajasthan High Court · (2015) 07 RAJ CK 0097
High Courts20 Jul 2015Dismissed
S.K. Bansal Vs The Rajasthan High Court and Others
Rajasthan High Court · (2015) 4 WLN 44
Constitution of India, 1950 - Article 235
High Courts20 Jul 2015
Surendra Singh Ranawat Vs Union of India and Others
Rajasthan High Court · (2015) 280 CTR 119
High Courts20 Jul 2015Allowed
Ramchandra and Others Vs Binja and Others
Rajasthan High Court · (2015) 4 WLN 348
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Rajasthan Tenancy Act, 1955 - Section 212, 53
High Courts20 Jul 2015Dismissed
United India Insurance Co. Ltd. Vs Oba Ram and Others
Rajasthan High Court · (2015) 4 ACC 231
Workmens Compensation Act, 1923 - Section 30