High Courts20 Jul 2015Dismissed
Ramkhiladi Vs State of Rajasthan
Rajasthan High Court · (2016) 1 RLW 518
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 307, 498-A
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 29 of 104
High Courts17 Jul 2015Dismissed
Kailash Chand Gurjar Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 82
High Courts17 Jul 2015Dismissed
Bishwambharlal High School (Bagar) Trust and Others Vs The Rajasthan Non-Government Educational Institution Tribunal and Others
Rajasthan High Court · (2015) 4 CDR 1811 : (2016) LabIC 421 : (2015) 4 WLN 202
Constitution of India, 1950 - Article 14
High Courts17 Jul 2015Dismissed
Jhuntha Ram Vs The State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0109
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313, 428Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 379
High Courts17 Jul 2015Allowed
Vikram and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0108
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313, 437-AEvidence Act, 1872 - Section 25, 27Identification of Prisoners Act, 1920 - Section 4, 5
High Courts17 Jul 2015Dismissed
Umesh Kumar Sharma Vs State of Raj. and Others
Rajasthan High Court · (2015) 07 RAJ CK 0089
Constitution of India, 1950 - Article 14, 21, 21A, 309Rajasthan Panchayati Raj Act, 1994 - Section 25, 89
High Courts17 Jul 2015Dismissed
Uttam Manohar Sawad and Others Vs State Bank of Bikaner and Jaipur
Rajasthan High Court · (2015) 07 RAJ CK 0086
Constitution of India, 1950 - Article 14, 16
High Courts17 Jul 2015Dismissed
Krishan Kumar Goyal Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0043
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 407
High Courts17 Jul 2015Allowed
Shield Shoe Company Private Limited (in liquidation) Vs The Rajasthan Financial Corporation
Rajasthan High Court · (2015) 193 CompCas 315 : (2016) 1 CompLJ 391 : (2015) 131 SCL 776
Companies Act, 1956 - Section 446, 446(2)(b), 456(1), 456(2), 457(1)State Financial Corporations Act, 1951 - Section 29
High Courts16 Jul 2015Dismissed
Damodar Mishra Vs State of Rajasthan and Others
Rajasthan High Court · (2015) LabIC 4574
Consumer Protection Act, 1986 - Section 10, 10(3)
High Courts16 Jul 2015Dismissed
Yash Choudhary Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0190
Industrial Disputes Act, 1947 - Section 25F
High Courts16 Jul 2015Disposed off
Ram Dayal Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0189
Penal Code, 1860 (IPC) - Section 300, 302, 304, 323, 34
High Courts16 Jul 2015Disposed off
Kamal Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0188
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 101, 106Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 15, 20, 64
High Courts16 Jul 2015Dismissed
V.K. Garg Vs State Bank of India and Others
Rajasthan High Court · (2015) 07 RAJ CK 0170
Limitation Act, 1963 - Section 5
High Courts16 Jul 2015Allowed
Shravan Kumar Bidiyasar Vs Ajmer Vidhyut Vitran Nigam Ltd. and Others
Rajasthan High Court · (2015) 07 RAJ CK 0132
High Courts16 Jul 2015Dismissed
Param Nath Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0131
Constitution of India, 1950 - Article 311
High Courts16 Jul 2015Dismissed
Abdul Naim Khan Vs High Court of Judicature for Rajasthan
Rajasthan High Court · (2015) 3 WLN 220
Constitution of India, 1950 - Article 226, 235, 311Penal Code, 1860 (IPC) - Section 353, 409, 504Prevention of Damage to Public Property Act, 1984 - Section 3
High Courts16 Jul 2015Dismissed
Santosh Devi Sharma Vs Salim Ahamad and Others
Rajasthan High Court · (2015) 07 RAJ CK 0090
High Courts16 Jul 2015Dismissed
Mohan Lal Kumawat and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0088
High Courts16 Jul 2015Dismissed
Municipal Board, Bandikui and Others Vs Itwari and Others
Rajasthan High Court · (2015) 07 RAJ CK 0085
Industrial Disputes Act, 1947 - Section 10(1), 12(5), 17-B