High Courts14 Jul 2015Dismissed
Pokharmal Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0039
Criminal Procedure Code, 1973 (CrPC) - Section 190, 258, 319, 468, 473Penal Code, 1860 (IPC) - Section 323, 336, 341
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 31 of 104
High Courts14 Jul 2015
Commissioner of Income Tax-II Vs Ramesh Chandra Bhati
Rajasthan High Court · (2015) 235 TAXMAN 461
Income Tax Act, 1961 - Section 214, 36(1)(iii), 36(i)(iii), 37(1), 44AB
High Courts14 Jul 2015Allowed
M.P. Automobiles and Others Vs Punit Mittal
Rajasthan High Court · (2016) 1 RCR(Rent) 142
High Courts14 Jul 2015Dismissed
Sohanlal Vs The Board of Revenue for Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0015
Rajasthan Land Revenue Act, 1956 - Section 188, 88, 91
High Courts14 Jul 2015Disposed off
Balvant Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0014
Arms Act, 1959 - Section 25, 3Criminal Procedure Code, 1973 (CrPC) - Section 157Penal Code, 1860 (IPC) - Section 302, 34
High Courts14 Jul 2015Allowed
Akshay Nandwana and Others Vs Rajasthan Rajya Vidyut Prasaran Nigam Ltd. and Others
Rajasthan High Court · (2015) 07 RAJ CK 0013
Constitution of India, 1950 - Article 14, 16
High Courts14 Jul 2015Dismissed
Sudhir Kumar Meena Vs Rajasthan University Health Sciences and Others
Rajasthan High Court · (2015) 07 RAJ CK 0012
Constitution of India, 1950 - Article 12, 14, 16, 21
High Courts14 Jul 2015Disposed off
Kailash Chand Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0011
Criminal Procedure Code, 1973 (CrPC) - Section 164, 207, 31, 313, 357APenal Code, 1860 (IPC) - Section 323, 376
High Courts13 Jul 2015Dismissed
National Automobiles Barmer Vs Indian Oil Corpn. Ltd. and Others
Rajasthan High Court · (2015) 07 RAJ CK 0224
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 2 Rule 2, Order 23 Rule 1(1), Order 23 Rule 3, Order 3 Rule 1Constitution of India, 1950 - Article 136, 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts13 Jul 2015Allowed
Suraj Prakash Meena Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 240
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts13 Jul 2015Dismissed
Vijay Singh Vs Khuman Singh
Rajasthan High Court · (2015) 07 RAJ CK 0169
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100, 151
High Courts13 Jul 2015Dismissed
State of Rajasthan and Others Vs Kishore Chand Chandawat and Others
Rajasthan High Court · (2015) 07 RAJ CK 0167
Constitution of India, 1950 - Article 16, 309Limitation Act, 1963 - Section 5
High Courts13 Jul 2015Dismissed
Kanhaiya Lal Jhanwar Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 CDR 2082 : (2016) 1 WLN 428
Constitution of India, 1950 - Article 226, 243C, 243-C, 243-K, 243-ODelimitation Commission Act, 1962 - Section 8, 9Rajasthan Municipalities Act, 2009 - Section 10, 10(1), 10(4), 117, 9
High Courts13 Jul 2015Dismissed
National Automobiles Vs Indian Oil Corpn. Ltd. and Others
Rajasthan High Court · (2016) 1 RLW 414 : (2015) 3 WLN 465
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 2 Rule 2, Order 23 Rule 1(1), Order 23 Rule 3, Order 3 Rule 1Constitution of India, 1950 - Article 136, 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts13 Jul 2015Allowed
Hukmi Chand and Others Vs Raj Kumar and Others
Rajasthan High Court · (2015) 07 RAJ CK 0164
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1(d), Order 5 Rule 19-A, Order 9 Rule 13
High Courts13 Jul 2015Dismissed
Hari Singh Vs State and Others
Rajasthan High Court · (2015) 07 RAJ CK 0063
Constitution of India, 1950 - Article 226Electricity Act, 2003 - Section 136Penal Code, 1860 (IPC) - Section 143, 307, 336, 341, 355
High Courts13 Jul 2015Dismissed
Ram Bharosi and Others Vs State of Raj. and Others
Rajasthan High Court · (2015) 07 RAJ CK 0059
Industrial Disputes Act, 1947 - Section 10(1), 12(5)
High Courts13 Jul 2015Dismissed
Quadir Hussain Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0038
High Courts13 Jul 2015Dismissed
Mangeram Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0010
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Evidence Act, 1872 - Section 101, 106Penal Code, 1860 (IPC) - Section 302
High Courts13 Jul 2015Dismissed
State of Rajasthan and Others Vs Dharmendra Kumar Jain and Others
Rajasthan High Court · (2015) 07 RAJ CK 0009