High Courts13 Jul 2015Disposed off
Ramesh and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0008
Criminal Procedure Code, 1973 (CrPC) - Section 157Penal Code, 1860 (IPC) - Section 302, 304, 34, 341, 382
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 32 of 104
High Courts10 Jul 2015Dismissed
Ram Mohan and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0197
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Penal Code, 1860 (IPC) - Section 147, 149, 302, 307, 323
High Courts10 Jul 2015Allowed
The Deputy Conservator of Forests Vs Girwar Das and Others
Rajasthan High Court · (2015) 07 RAJ CK 0117
Industrial Disputes Act, 1947 - Section 25F
High Courts10 Jul 2015Dismissed
Suki Kanwar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0076
Constitution of India, 1950 - Article 226
High Courts10 Jul 2015
Assistant Commercial Taxes Officer Vs L.G. Electronics India Pvt. Limited
Rajasthan High Court · (2015) 85 VST 41
High Courts10 Jul 2015Dismissed
Nuclear Power Corporation India Limited Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0047
Companies Act, 1956 - Section 12, 6Constitution of India, 1950 - Article 141, 285, 285(1), 298
High Courts10 Jul 2015
State of Raj. and Others Vs Rughnathram and Others
Rajasthan High Court · (2015) 07 RAJ CK 0046
Limitation Act, 1963 - Section 5
High Courts10 Jul 2015Dismissed
Surendra Singh Vs Gurpreet Singh and Others
Rajasthan High Court · (2015) 07 RAJ CK 0007
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 9(5)Evidence Act, 1872 - Section 101, 103, 114General Clauses Act, 1897 - Section 27
High Courts10 Jul 2015Dismissed
Manoj Kumar Sain Vs State and Others
Rajasthan High Court · (2015) 07 RAJ CK 0006
High Courts09 Jul 2015Dismissed
Vimal Bhatia Vs State of Rajasthan
Rajasthan High Court · (2015) 4 WLN 334
Criminal Procedure Code, 1973 (CrPC) - Section 251, 254(1), 319, 482Prevention of Food Adulteration Act, 1954 - Section 16, 20, 20A, 20-A, 7
High Courts09 Jul 2015Disposed off
Union of India and Others Vs Kavita Yadav and Others
Rajasthan High Court · (2015) 07 RAJ CK 0191
Constitution of India, 1950 - Article 139A(1)
High Courts09 Jul 2015Dismissed
Nandkishor Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0110
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374Evidence Act, 1872 - Section 101, 106Penal Code, 1860 (IPC) - Section 302
High Courts09 Jul 2015Partly Allowed
State of Raj. and Others Vs Bhagwan Das and Others
Rajasthan High Court · (2015) 07 RAJ CK 0091
Industrial Disputes Act, 1947 - Section 10, 12(5), 17-B, 25F, 25-F
High Courts09 Jul 2015Dismissed
Tej Singh Vs ICICI Bank Ltd.
Rajasthan High Court · (2015) 07 RAJ CK 0045
Civil Procedure Code, 1908 (CPC) - Section 9, 96Industrial Disputes Act, 1947 - Section 2(k), 2(s), 2-A, 33C
High Courts09 Jul 2015
Neeraj and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0005
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374 (2)Penal Code, 1860 (IPC) - Section 302, 304B, 304-B, 316, 498-A
High Courts08 Jul 2015Allowed
Banwari Lal and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 342
Rajasthan Tenancy Act, 1955 - Section 16, 232
High Courts08 Jul 2015Dismissed
Gopi Chand Yadav Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0195
Constitution of India, 1950 - Article 51-A(j)
High Courts08 Jul 2015Disposed off
Seva Singh Vs Kishnai and Others
Rajasthan High Court · (2015) 3 CDR 1310
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Limitation Act, 1963 - Section 5
High Courts08 Jul 2015Dismissed
Mohan Nath Vs Ratan Lal
Rajasthan High Court · (2015) 07 RAJ CK 0112
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100
High Courts08 Jul 2015Dismissed
Nisar Ahmed Vs Taukir Ahmed
Rajasthan High Court · (2015) 07 RAJ CK 0111
Civil Procedure Code, 1908 (CPC) - Section 96Evidence Act, 1872 - Section 45, 47, 63, 67, 68Succession Act, 1925 - Section 58, 59, 63, 63(c)