High Courts08 Jul 2015Allowed
Prasan Kumar Jain Vs National Insurance Co. Ltd. and Others
Rajasthan High Court · (2015) 07 RAJ CK 0066
Official Secrets Act, 1923 - Section 11, 5Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 33 of 104
High Courts08 Jul 2015Disposed off
Sundra Sodha Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2015 Raj 158 : (2015) 4 CDR 1820
Constitution of India, 1950 - Article 14, 15, 15(3), 16Mines Act, 1952 - Section 46
High Courts08 Jul 2015Dismissed
Hussain Vs Om Prakash
Rajasthan High Court · (2015) 07 RAJ CK 0064
Civil Procedure Code, 1908 (CPC) - Section 100Limitation Act, 1963 - Section 5
High Courts08 Jul 2015
Bhanwar Lal Jat Vs State and Others
Rajasthan High Court · (2015) 07 RAJ CK 0044
Limitation Act, 1963 - Section 5
High Courts08 Jul 2015Dismissed
Rakesh Parashar Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0032
Constitution of India, 1950 - Article 226
High Courts08 Jul 2015Allowed
Mukesh Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0020
Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 148, 149, 302, 323, 324
High Courts07 Jul 2015Dismissed
Chhotu Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0194
Penal Code, 1860 (IPC) - Section 302, 382, 460
High Courts07 Jul 2015
Vimla Meena and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0193
Criminal Procedure Code, 1973 (CrPC) - Section 157, 313, 386(e), 482Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 323
High Courts07 Jul 2015Allowed
Mangibai Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0192
High Courts07 Jul 2015Disposed off
Bhanwar Lal Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0174
Penal Code, 1860 (IPC) - Section 304-II, 328, 344, 366, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(XI), 3(1)(XI) (XII), 3(1)(XI)(XII), 3(1)(XII), 3(2)(V)
High Courts07 Jul 2015Dismissed
Jodhpur Vidhyut Vitran Nigam Limited Vs Santosh and Others
Rajasthan High Court · (2015) 3 CDR 1311
Civil Procedure Code, 1908 (CPC) - Section 96Criminal Procedure Code, 1973 (CrPC) - Section 174Fatal Accidents Act, 1855 - Section 1A
High Courts07 Jul 2015Dismissed
Varun Singh Vs The Vardhman Mahavir Open University and Others
Rajasthan High Court · (2015) 07 RAJ CK 0061
High Courts07 Jul 2015Allowed
Jal Mahal Resorts Private Limited Vs The State of Rajasthan and Others
Rajasthan High Court · (2016) 1 CDR 116
Rajasthan Stamp Act, 1998 - Section 22, 51, 52, 53, 54
High Courts07 Jul 2015Dismissed
Ghanshyam Gupta Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0055
Criminal Procedure Code, 1973 (CrPC) - Section 197, 200, 202, 482Penal Code, 1860 (IPC) - Section 427Rajasthan Land Revenue Act, 1956 - Section 91
High Courts07 Jul 2015Dismissed
Tek Chand Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0042
Criminal Procedure Code, 1973 (CrPC) - Section 161, 200, 482Penal Code, 1860 (IPC) - Section 406
High Courts07 Jul 2015Dismissed
Ravi Mohan Mahawar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 1 RCR(Criminal) 658 : (2015) 4 WLN 66
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts06 Jul 2015Dismissed
Ramdas Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0180
Arms Act, 1959 - Section 30Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302
High Courts06 Jul 2015
Mukesh Chand Pandey and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0179
Hindu Marriage Act, 1955 - Section 13, 16, 5Succession Act, 1925 - Section 372, 384
High Courts06 Jul 2015Allowed
Satya Narayan and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0178
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 374Evidence Act, 1872 - Section 25, 27Penal Code, 1860 (IPC) - Section 396
High Courts06 Jul 2015Dismissed
Jagdish Chandra Vs Panna Lal and Others
Rajasthan High Court · (2015) 07 RAJ CK 0069
Civil Procedure Code, 1908 (CPC) - Section 100