High Courts02 Jul 2015Allowed
Sunil Kumar Bhandari Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0052
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 35 of 104
High Courts02 Jul 2015Dismissed
Jagdish Singh and Others Vs UIT and Others
Rajasthan High Court · (2015) 07 RAJ CK 0028
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 101
High Courts02 Jul 2015Dismissed
Kalu Ram Vs Surendra Kumar and Others
Rajasthan High Court · (2015) 07 RAJ CK 0027
Civil Procedure Code, 1908 (CPC) - Section 96Limitation Act, 1963 - Section 5
High Courts02 Jul 2015
Mook Badhir Balak or Balika Badhit Bal Vikas Kendra and Others Vs Judge, Labour Court and Others
Rajasthan High Court · (2015) 147 FLR 503
Industrial Disputes Act, 1947 - Section 10, 25 (F)
High Courts01 Jul 2015Allowed
Jai Raj Tex Vs Anasi
Rajasthan High Court · (2015) 147 FLR 1104 : (2016) LLR 204
Employees Compensation Act, 1923 - Section 30Employees State Insurance Act, 1948 - Section 53, 61
High Courts01 Jul 2015Dismissed
B.G. Sharma and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 326
High Courts01 Jul 2015Allowed
Maharaj Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 235
High Courts01 Jul 2015Dismissed
Than Singh Vs The State of Raj. and Others
Rajasthan High Court · (2015) 07 RAJ CK 0198
High Courts01 Jul 2015Dismissed
Bharat Singh Vs The Judge, Labour Court-I and Others
Rajasthan High Court · (2015) 07 RAJ CK 0172
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 2(oo), 25-F, 25-G
High Courts01 Jul 2015
Commissioner of Income Tax Vs Saraf Carpet and Textile and Others
Rajasthan High Court · (2015) 07 RAJ CK 0087
Customs Act, 1962 - Section 2(13)
High Courts01 Jul 2015Disposed off
Rajasthan State Road Transport Corporation Vs Union of India and Others
Rajasthan High Court · (2015) 07 RAJ CK 0051
Motor Vehicles Act, 1988 - Section 173
High Courts01 Jul 2015Allowed
Goverdhan Singh Makwana Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0050
High Courts01 Jul 2015
Mahaveer Bishnoi Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0033
Prevention of Cruelty to Animals Act, 1960 - Section 11, 2, 4, 9
High Courts01 Jul 2015Dismissed
Smt. Rajendra Kumari Vs Chandrakant
Rajasthan High Court · (2017) 1 WLN 405
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 6Constitution of India, 1950 - Article 226
High Courts30 Jun 2015Dismissed
Brij Mohan Chauhan Vs High Court of Judicature for Rajasthan
Rajasthan High Court · (2015) 4 WLN 165
High Courts30 Jun 2015Dismissed
Shyam Lal Meena Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 85
High Courts30 Jun 2015Dismissed
Azmat-E-Rasool(s) Foundation and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 216
High Courts30 Jun 2015Dismissed
Rajni Gupta Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 212
High Courts30 Jun 2015Dismissed
State of Rajasthan Vs Kanhaiya Lal
Rajasthan High Court · (2015) 06 RAJ CK 0026
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 97, 98Penal Code, 1860 (IPC) - Section 344, 363, 365, 366, 366A
High Courts30 Jun 2015Allowed
Bhagwati Prasad Deshwal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 260
Jaipur Development Authority Act, 1982 - Section 32, 33, 70, 72