High Courts06 Jul 2015Allowed
Satyaveer Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 07 RAJ CK 0049
Constitution of India, 1950 - Article 226Rajasthan Excise Act, 1950 - Section 34, 58(c), 70
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 34 of 104
High Courts06 Jul 2015Allowed
Chandra Vs State and Others
Rajasthan High Court · (2015) 07 RAJ CK 0034
High Courts04 Jul 2015Dismissed
Vijay Singh Vs Kiran
Rajasthan High Court · (2015) 4 WLN 160
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 7, 151Constitution of India, 1950 - Article 227
High Courts04 Jul 2015Disposed off
Bega Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0177
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374Penal Code, 1860 (IPC) - Section 201, 302, 304B, 304-B, 498-A
High Courts04 Jul 2015Dismissed
Subrata Ray and Others Vs Union of India
Rajasthan High Court · (2015) 07 RAJ CK 0176
Criminal Procedure Code, 1973 (CrPC) - Section 177, 179, 305, 482Evidence Act, 1872 - Section 43Penal Code, 1860 (IPC) - Section 120B, 120-B, 313, 415, 416
High Courts04 Jul 2015
Sitaram and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0175
Criminal Procedure Code, 1973 (CrPC) - Section 157, 161, 313Penal Code, 1860 (IPC) - Section 302, 323, 34, 341
High Courts04 Jul 2015Partly Allowed
Paras Jain and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 07 RAJ CK 0030
Chartered Accountants Act, 1949 - Section 24, 24A, 24-A, 25, 26Constitution of India, 1950 - Article 20(2)Copyright Act, 1957 - Section 63
High Courts04 Jul 2015Allowed
Anurag Vashisht Vs Kusum
Rajasthan High Court · (2015) 3 WLN 350
Criminal Procedure Code, 1973 (CrPC) - Section 482Protection of Women From Domestic Violence Act, 2005 - Section 12, 21, 23
High Courts03 Jul 2015Dismissed
Dinesh Kumar Vs Suman Buliya
Rajasthan High Court · (2015) 4 RLW 3256
Family Courts Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 13Limitation Act, 1963 - Section 5
High Courts03 Jul 2015Dismissed
Deepak Vs State of Rajasthan
Rajasthan High Court · (2015) 4 WLN 52
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12(1), 53Penal Code, 1860 (IPC) - Section 306, 323, 341, 376, 452Protection of Children from Sexual Offences Act, 2012 - Section 3, 4
High Courts03 Jul 2015Partly Allowed
Panchi Devi and Others Vs Tilak Raj and Others
Rajasthan High Court · (2015) 07 RAJ CK 0162
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33
High Courts03 Jul 2015Dismissed
Mukesh Vs Amar Chand and Others
Rajasthan High Court · (2015) 07 RAJ CK 0068
High Courts03 Jul 2015Dismissed
Pyare Lal Sharma Vs Union of India and Others
Rajasthan High Court · (2015) 07 RAJ CK 0058
Constitution of India, 1950 - Article 14, 227
High Courts02 Jul 2015Dismissed
Ganesh Joshi and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 163
Rajasthan Panchayati Raj Act, 1994 - Section 38, 39(2)
High Courts02 Jul 2015Disposed Off
Ram Niwas Vs The State of Rajasthan
Rajasthan High Court · (2015) 4 WLN 90
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12, 12(1), 53Penal Code, 1860 (IPC) - Section 342, 376Protection of Children from Sexual Offences Act, 2012 - Section 4
High Courts02 Jul 2015Dismissed
Kamlesh Sahu and Others Vs Union of India and Others
Rajasthan High Court · (2015) 4 WLN 193
Criminal Procedure Code, 1973 (CrPC) - Section 30Customs Act, 1962 - Section 108, 138BEvidence Act, 1872 - Section 25
High Courts02 Jul 2015Allowed
Dana Ram Vs Board of Revenue and Others
Rajasthan High Court · (2015) 07 RAJ CK 0062
Rajasthan Tenancy Act, 1955 - Section 122, 188, 88Transfer of Property Act, 1882 - Section 122
High Courts02 Jul 2015Dismissed
S.K. Bansal Vs The Rajasthan High Court and Others
Rajasthan High Court · (2015) 07 RAJ CK 0057
Constitution of India, 1950 - Article 235
High Courts02 Jul 2015Allowed
Rupendra Soni Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) LabIC 4156
High Courts02 Jul 2015Dismissed
The Union of India and Others Vs Chunni Lal Haridas Rathi and Others
Rajasthan High Court · (2015) 07 RAJ CK 0053
Railway Claims Tribunal Act, 1987 - Section 21Railways Act, 1890 - Section 73Railways Act, 1989 - Section 102(d), 69, 73, 93