High Courts29 Jun 2015Dismissed

Harivansh Singh Vs Ganga Ram and Others

Rajasthan High Court · (2015) 06 RAJ CK 0006

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r), 151Rajasthan Land Revenue Act, 1956 - Section 91
High Courts22 Jun 2015Partly Allowed

Gajanand Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 06 RAJ CK 0020

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 107, 116(3), 156(3), 438, 482Penal Code, 1860 (IPC) - Section 120-B, 405, 406, 415, 416