High Courts09 Jun 2015Dismissed

Jalees Khan Vs State of Rajasthan

Rajasthan High Court · (2015) 06 RAJ CK 0001

Criminal Procedure Code, 1973 (CrPC) - Section 156 (3), 161, 164, 177, 178Penal Code, 1860 (IPC) - Section 366, 368, 376, 504
High Courts05 Jun 2015Dismissed

Santosh Maheshwari Vs State of Rajasthan and Others

Rajasthan High Court · (2015) ALLMR(Cri) 530 : (2016) 1 BC 415 : (2015) 4 RCR(Civil) 518 : (2015) 4 RCR(Criminal) 220 : (2016) 1 RLW 584

Criminal Procedure Code, 1973 (CrPC) - Section 200, 204, 319, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 141
High Courts03 Jun 2015Dismissed

Neel Chand Suman Vs State of Rajasthan

Rajasthan High Court · (2015) 06 RAJ CK 0021

Constitution of India, 1950 - Article 226, 311, 311(1)Criminal Procedure Code, 1973 (CrPC) - Section 397, 401, 465, 482Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19, 19(1), 19(3)
High Courts29 May 2015

State of Raj. Vs Manoj Pratap Singh

Rajasthan High Court · (2015) 3 WLN 377

Criminal Procedure Code, 1973 (CrPC) - Section 302, 313, 363, 365, 366(1)Penal Code, 1860 (IPC) - Section 302, 320, 363, 365, 376(2)(f)Protection of Children from Sexual Offences Act, 2012 - Section 6