High Courts27 May 2015Allowed
Satyveer Vs Assistant Personnel Officer (Recruitment), NWR
Rajasthan High Court · (2015) 05 RAJ CK 0046
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 39 of 104
High Courts27 May 2015Allowed
Kapil Sharma Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLCRajUC 39
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 354, Section 376
High Courts27 May 2015
Tonkwala Synthetic Pvt. Ltd. Vs Assistant Commercial Taxes Officer, Flying Squad
Rajasthan High Court · (2015) 05 RAJ CK 0004
High Courts27 May 2015
Hansa Palace Art Furniture Vs Assistant Commercial Taxes Officer, Ward-III, Circle-A
Rajasthan High Court · (2015) 05 RAJ CK 0003
High Courts27 May 2015
Assistant Commercial Tax Officer, Flying Squad Vs Blue Dart Express Ltd.
Rajasthan High Court · (2015) 05 RAJ CK 0002
High Courts27 May 2015
Assistant Commercial Taxs Officer, Flying Squad Vs Bhagwati Contractors
Rajasthan High Court · (2015) 05 RAJ CK 0001
High Courts26 May 2015
Assistant Commercial Taxes Officer, Flying Squad-I, Jaipur Vs Indian Oil Corporation Ltd.
Rajasthan High Court · (2015) 86 VST 332
High Courts26 May 2015
C.T.O., A/E, Udaipur Vs Everest Proteins
Rajasthan High Court · (2015) 05 RAJ CK 0180
High Courts26 May 2015
A.C.T.O., F/S, Sirohi Vs Parashavnath Iron Store
Rajasthan High Court · (2015) 05 RAJ CK 0179
High Courts26 May 2015Dismissed
Chakreshwari Construction Pvt. Ltd. Vs Damodar Prasad Agarwal
Rajasthan High Court · (2015) 3 WLN 399
High Courts26 May 2015Dismissed
Vishal Kaushik Vs Family Court and Others
Rajasthan High Court · AIR 2015 Raj 146 : (2016) 1 RLW 693 : (2015) 3 WLN 526
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 19(2), 21, 227, 353Evidence Act, 1872 - Section 122, 65, 65-A, 65-B
High Courts26 May 2015Dismissed
Mor Mukat Singh and Others Vs The Board of Revenue and Others
Rajasthan High Court · (2015) 05 RAJ CK 0153
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 47 Rule 1Evidence Act, 1872 - Section 35Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 - Section 10
High Courts26 May 2015Dismissed
Pukhraj Vs State of Rajasthan and Others
Rajasthan High Court · (2015) LabIC 3310 : (2015) 3 RLW 2252 : (2015) 4 SCT 100
Constitution of India, 1950 - Article 311(2)Penal Code, 1860 (IPC) - Section 409, 468
High Courts26 May 2015Allowed
R.N. Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0087
High Courts26 May 2015Dismissed
Triveni Devi and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0075
Arbitration Act, 1940 - Section 15, 16, 16, 17, 17Arbitration and Conciliation Act, 1996 - Section 34
High Courts26 May 2015Partly Allowed
D.G.P. of Police and Others Vs Sanjiv Chauhan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0061
Constitution of India, 1950 - Article 14, 16, 226
High Courts26 May 2015Disposed off
Kayam Singh Vs The State of Raj. and Others
Rajasthan High Court · (2015) 05 RAJ CK 0041
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25, 25F, 25-F
High Courts26 May 2015Allowed
State of Rajasthan Vs Darshan Ram and Others
Rajasthan High Court · (2015) 05 RAJ CK 0040
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 10(1), 19(1), 25F, 25G, 25H
High Courts26 May 2015Allowed
Ajay Kumar Katewa and Others Vs Rajasthan Urban Cooperative Bank Ltd. and Others
Rajasthan High Court · (2015) 05 RAJ CK 0030
Constitution of India, 1950 - Article 12, 226Rajasthan Co-operative Societies Act, 1965 - Section 75
High Courts26 May 2015Allowed
Rekha Dewani and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0013
Constitution of India, 1950 - Article 12, 14, 36, 39(d)