High Courts26 May 2015Allowed
Dinesh Kumar Vyas Vs Chairman, JVVNL and Others
Rajasthan High Court · (2015) 05 RAJ CK 0012
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 40 of 104
High Courts25 May 2015Dismissed
Mohan Singh Vs Sevar Gram Sewa Sahakari Samiti Limited and Others
Rajasthan High Court · (2015) 4 WLN 63
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151
High Courts25 May 2015Allowed
Chand Begam and Others Vs Arjun Lal and Others
Rajasthan High Court · (2015) 05 RAJ CK 0078
Motor Vehicles Act, 1988 - Section 166
High Courts25 May 2015
Assistant Commercial Taxes Officer, Ward - I Vs Laxmanlal Nandlal
Rajasthan High Court · (2015) 05 RAJ CK 0077
High Courts25 May 2015Disposed off
Keshariyaji Filling Station and Others Vs Bharat Petroleum Corporation Limited and Others
Rajasthan High Court · (2015) 05 RAJ CK 0076
High Courts25 May 2015Allowed
Om Pati Vs State and Others
Rajasthan High Court · (2015) 05 RAJ CK 0039
High Courts25 May 2015Dismissed
Ramakant Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 WLN 346
Criminal Procedure Code, 1973 (CrPC) - Section 125, 482Protection of Women From Domestic Violence Act, 2005 - Section 12, 23
High Courts25 May 2015
Akash Jain Vs Assistant Commissioner of Income Tax and Others
Rajasthan High Court · (2015) 05 RAJ CK 0037
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 147, 148
High Courts25 May 2015Allowed
Suman Kanwar Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0036
High Courts25 May 2015Allowed
Virendra Kumar Vs State of Rajasthan
Rajasthan High Court · (2015) 05 RAJ CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 482Rajasthan Excise Act, 1950 - Section 18, 54, 54(e), 54-DRajasthan Police Act, 2007 - Section 37
High Courts25 May 2015
Commercial Taxes Officer, Anti Evasion Vs Shamim Bano
Rajasthan High Court · (2015) 05 RAJ CK 0024
High Courts25 May 2015Disposed off
Assistant Commercial Tax Officer, Flying Squad Vs Ashok Leyland Ltd.
Rajasthan High Court · (2015) 05 RAJ CK 0023
High Courts25 May 2015
Assistant Commercial Taxes Officer, Flying Squad Vs Chalniwala Steel Corporation
Rajasthan High Court · (2015) 05 RAJ CK 0022
High Courts25 May 2015Disposed off
Assistant Commercial Taxes Officer, Ward-II, Circle-D Vs Aakriti Tech Pvt. Ltd.
Rajasthan High Court · (2015) 05 RAJ CK 0021
High Courts25 May 2015
Assistant Commercial Taxes Officer, Flying Squad-I Vs Sita Ram Satish Chandra
Rajasthan High Court · (2015) 05 RAJ CK 0020
High Courts25 May 2015
Assistant Commercial Taxes Officer, Flying Squad Vs Spanco Tele Systems and Solutions
Rajasthan High Court · (2015) 05 RAJ CK 0019
High Courts25 May 2015
Assistant Commercial Taxes Officer, Anti Evasion-III Vs Ashok Singh
Rajasthan High Court · (2015) 05 RAJ CK 0018
High Courts23 May 2015Disposed off
Om Prakash Sidh and Others Vs Saraswati Devi Sharma and Others
Rajasthan High Court · (2015) 05 RAJ CK 0014
High Courts22 May 2015
Guddu Softy Corner Vs Assistant Commercial Taxes Officer, Ward-I, Circle-F and Others
Rajasthan High Court · (2015) 86 VST 108
High Courts22 May 2015Dismissed
Shahzad Vs State of Rajasthan
Rajasthan High Court · (2015) 3 RLW 2554
Arms Act, 1959 - Section 25, 4Constitution of India, 1950 - Article 21Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 2(k), 2(l), 20, 7(A)