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Rajasthan High Court judgments, 2015

2,074 judgments · page 42 of 104

High Courts19 May 2015Dismissed

Khatun and Others Vs Adinath Textiles and Others

Rajasthan High Court · (2015) 4 WLN 98

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 3, Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 105Constitution of India, 1950 - Article 227Contract Act, 1872 - Section 23
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High Courts19 May 2015Dismissed

Virendra Kanwar Rathore and Others Vs Mangi Lal and Others

Rajasthan High Court · (2015) 05 RAJ CK 0168

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 3, Order 1 Rule 9, Order 22 Rule 3, Order 41 Rule 31Constitution of India, 1950 - Article 226Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 - Section 23, 37
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High Courts18 May 2015Dismissed

K. Ramnarayan and Others Vs Pukhraj and Others

Rajasthan High Court · (2015) 3 CDR 1637 : (2015) 4 RLW 2993 : (2015) 2 WLN 514

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 5, Order 6 Rule 17, Order 7 Rule 11General Clauses Act, 1897 - Section 6Transfer of Property Act, 1882 - Section 106
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