High Courts14 May 2015Allowed
Madhu Bala Prabhakar and Others Vs Sindh Vidhya Mandir Samiti and Others
Rajasthan High Court · (2015) 05 RAJ CK 0145
Constitution of India, 1950 - Article 227
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 44 of 104
High Courts14 May 2015Dismissed
CIMMCO Birla Ltd. Vs Mahendra Singh and Others
Rajasthan High Court · (2015) 147 FLR 332 : (2015) 2 LLN 796
High Courts14 May 2015Dismissed
Tej Singh Gurjar and Others Vs Union of India and Others
Rajasthan High Court · (2015) 05 RAJ CK 0101
Air Force Act, 1950 - Section 13, 14, 15, 18Armed Forces Tribunals Act, 2007 - Section 14, 3, 3(o)Army Act, 1950 - Section 18, 2
High Courts14 May 2015Dismissed
Shiv Prasad Vs UCO Bank and Others
Rajasthan High Court · (2015) 05 RAJ CK 0100
Constitution of India, 1950 - Article 14, 16, 226Industrial Disputes Act, 1947 - Section 25F, 25G
High Courts14 May 2015Dismissed
Rahul Verma Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2015 Raj 173 : (2015) 4 CDR 2065 : (2016) 1 DMC 117 : (2015) 4 RLW 2958
Christian Marriage Act, 1872 - Section 27, 5, 6, 60, 61Constitution of India, 1950 - Article 226Special Marriage Act, 1954 - Section 15, 16, 3
High Courts14 May 2015Dismissed
State of Raj. and Others Vs Gotan Lime Stone Khanij Udyog Pvt. Ltd. and Others
Rajasthan High Court · (2015) 4 CDR 1864 : (2016) 194 CompCas 457 : (2015) 3 WLN 358
Companies Act, 1956 - Section 35Constitution of India, 1950 - Article 14, 39(b)Contempt of Courts Act, 1971 - Section 2(c)
High Courts13 May 2015Allowed
Yadvendra Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) LabIC 3686
Constitution of India, 1950 - Article 14, 16, 21, 309
High Courts13 May 2015Allowed
Soorajmal Vs State of Rajasthan
Rajasthan High Court · (2015) 3 Crimes 313
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313, 437AEvidence Act, 1872 - Section 24, 27Penal Code, 1860 (IPC) - Section 302, 34, 447
High Courts13 May 2015Dismissed
Raj Bahadur Vs Indian Oil Corporation
Rajasthan High Court · (2015) 05 RAJ CK 0187
High Courts13 May 2015Dismissed
Usha Agarwal Vs State of Rajasthan
Rajasthan High Court · (2015) 05 RAJ CK 0186
Companies Act, 1956 - Section 617Constitution of India, 1950 - Article 356Criminal Procedure Code, 1973 (CrPC) - Section 197
High Courts13 May 2015Dismissed
Vidhyadhar Sunda Vs State and Others
Rajasthan High Court · (2015) 05 RAJ CK 0185
Constitution of India, 1950 - Article 19, 19(1)(f), 31, 31AContract Act, 1872 - Section 2, 23Evidence Act, 1872 - Section 44
High Courts13 May 2015Dismissed
Axis Bank Ltd. Vs Shaiwali Paliwal
Rajasthan High Court · (2015) 05 RAJ CK 0141
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 151Specific Relief Act, 1963 - Section 10(b), 14(1)(c), 14(a)(c), 38 (3)(c), 38(3)(c)
High Courts13 May 2015Allowed
Bhanwar Lal Mundra and Others Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 2015 Raj 97 : (2015) 4 CDR 2111 : (2015) 3 RLW 2208 : (2015) 4 WLN 1
Constitution of India, 1950 - Article 21, 243(g), 243P(d), 243Q, 243Q(1)General Clauses Act, 1897 - Section 21Haryana Municipal Act, 1973 - Section 8
High Courts13 May 2015Dismissed
Pankaj Kumar Saini Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0099
High Courts13 May 2015
Braham Singh Parihar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 RLW 2482 : (2015) 4 WLN 186
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Jodhpur Development Authority Act, 2009 - Section 67Rajasthan Land Revenue Act, 1956 - Section 25, 90B
High Courts13 May 2015Dismissed
Om Prakash Tiwari Vs Judge, Labour Court and Others
Rajasthan High Court · (2015) 146 FLR 1109 : (2015) LLR 956
Industrial Disputes Act, 1947 - Section 25(b), 25F, 25F(a), 25N, 9A
High Courts12 May 2015Allowed
Nemi Chand and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 05 RAJ CK 0191
Criminal Procedure Code, 1973 (CrPC) - Section 161, 437-APenal Code, 1860 (IPC) - Section 143, 148, 149, 302, 304
High Courts12 May 2015Disposed off
Virndavan and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 05 RAJ CK 0190
Arms Act, 1959 - Section 25, 27, 3Criminal Procedure Code, 1973 (CrPC) - Section 161, 299, 313, 437-APenal Code, 1860 (IPC) - Section 147, 148, 149, 300, 302
High Courts12 May 2015Dismissed
Raju and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 05 RAJ CK 0184
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 148, 364A, 364-A, 395Rajasthan Dacoity Affected Areas Act, 1986 - Section 11
High Courts12 May 2015Dismissed
Prem Singh and Others Vs Amrit Lal and Others
Rajasthan High Court · (2015) 05 RAJ CK 0163
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1Registration Act, 1908 - Section 17 (1)(d)Transfer of Property Act, 1882 - Section 105