High Courts08 May 2015Dismissed
Jal Grahan Samiti Ranasar Vs U.O.I. and Others
Rajasthan High Court · (2015) 05 RAJ CK 0116
Rajasthan Panchayati Raj Act, 1994 - Section 8A
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 46 of 104
High Courts08 May 2015Disposed off
Umesh Kumar Sharma Vs Prem Sagar Sharma and Others
Rajasthan High Court · (2015) 3 RLW 2269
Contempt of Courts Act, 1971 - Section 15, 15(2)Criminal Procedure Code, 1973 (CrPC) - Section 201, 210, 408Negotiable Instruments Act, 1881 (NI) - Section 138, 143
High Courts08 May 2015Dismissed
Prem Singh Jodha Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0097
Constitution of India, 1950 - Article 14
High Courts08 May 2015Disposed off
Sarla and Others Vs Ramesh Chandra and Others
Rajasthan High Court · (2015) 05 RAJ CK 0096
Penal Code, 1860 (IPC) - Section 279, 304A
High Courts08 May 2015Dismissed
Ram Naresh Jangid Vs The Agriculture University and Others
Rajasthan High Court · (2015) 05 RAJ CK 0070
High Courts08 May 2015Allowed
Chatar Singh and Others Vs Ram Nath Singh and Others
Rajasthan High Court · (2015) 05 RAJ CK 0069
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 22 Rule 9, 11Rajasthan Tenancy Act, 1955 - Section 53, 88
High Courts08 May 2015Allowed
Mahaveer Prasad Vs The State of Raj. and Others
Rajasthan High Court · (2015) 05 RAJ CK 0068
Constitution of India, 1950 - Article 226
High Courts08 May 2015
Municipal Board Rawatbhata Vs Bheru Lal and Others
Rajasthan High Court · (2015) 05 RAJ CK 0055
High Courts08 May 2015
Radiant Satellite Private Ltd. Vs The Commercial Taxes Officer
Rajasthan High Court · (2016) 1 RLW 291 : (2015) 84 VST 143
Rajasthan Entertainments and Advertisements Tax Act, 1957 - Section 3(4A), 3(5), 3(8), 4, 9
High Courts08 May 2015Dismissed
Majid Vs State of Rajasthan
Rajasthan High Court · (2015) 05 RAJ CK 0025
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302, 304
High Courts08 May 2015Allowed
State Farm Corporation of India and Others Vs Labour Court, Sri Ganganagar and Others
Rajasthan High Court · (2015) 146 FLR 891 : (2015) LLR 961
Airports Authority of India Act, 1994 - Section 3Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948 - Section 3ADeposit Insurance and Credit Guarantee Corporation Act, 1961 - Section 3
High Courts07 May 2015Allowed
Kripal Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 4 RLW 3217 : (2015) 3 WLN 561
Criminal Procedure Code, 1973 (CrPC) - Section 173Penal Code, 1860 (IPC) - Section 120-B, 300, 302, 323, 34
High Courts07 May 2015Dismissed
State of Rajasthan Vs Om Construction Co. and Others
Rajasthan High Court · (2015) 05 RAJ CK 0174
Arbitration Act, 1940 - Section 29, 30, 33, 34, 35Arbitration and Conciliation Act, 1996 - Section 30, 31, 31(7), 34, 34(2)Civil Procedure Code, 1908 (CPC) - Section 34
High Courts07 May 2015Dismissed
Yunus Vs Sheikh Farid
Rajasthan High Court · (2015) 05 RAJ CK 0173
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts07 May 2015
R.S.R.T.C. and Others Vs Manna Ram Kumawat and Others
Rajasthan High Court · (2015) 2 ACC 651 : (2015) ACJ 2504
High Courts07 May 2015Dismissed
Rajmal Jain and Others Vs Union of India and Others
Rajasthan High Court · AIR 2015 Raj 169
Constitution of India, 1950 - Article 19(1)(g)Essential Commodities Act, 1955 - Section 3, 3(1), 5
High Courts07 May 2015Dismissed
Mangi Lal Vs State of Rajasthan
Rajasthan High Court · (2015) 05 RAJ CK 0095
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302, 452
High Courts07 May 2015Allowed
Veera Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0073
Industrial Disputes Act, 1947 - Section 25F, 25F(a)
High Courts07 May 2015Dismissed
Kailashi Devi and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 CDR 1513
Constitution of India, 1950 - Article 16(4)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2(a), 2(a)(ii), 73
High Courts06 May 2015Dismissed
Parasmal and Others Vs Ganesh Mal Ram Kishore and Others
Rajasthan High Court · (2015) 05 RAJ CK 0172
Civil Procedure Code, 1908 (CPC) - Section 100, 145Criminal Procedure Code, 1973 (CrPC) - Section 145, 145(6)Evidence Act, 1872 - Section 164, 64