High Courts04 May 2015Dismissed
Kishoremal Vs Madan Singh
Rajasthan High Court · (2015) 05 RAJ CK 0057
Constitution of India, 1950 - Article 227
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 48 of 104
High Courts04 May 2015Dismissed
Tulsi Ram Vs Ramraksh Pal and Others
Rajasthan High Court · (2015) 05 RAJ CK 0056
Constitution of India, 1950 - Article 227
High Courts01 May 2015
Reliance Trading Corporation and Others Vs The ITO, Jaipur and Others
Rajasthan High Court · (2015) 376 ITR 53
Central Excises and Salt Act, 1944 - Section 37Customs Act, 1962 - Section 75Income Tax Act, 1961 - Section 14, 143(2), 2(15), 28, 28
High Courts01 May 2015Dismissed
Kalpana Sharma and Others Vs The Government of Rajasthan and Others
Rajasthan High Court · (2015) LabIC 3379
Constitution of India, 1950 - Article 14, 226
High Courts01 May 2015Dismissed
Mahesh Chand Vs Judicial Officer and Others
Rajasthan High Court · AIR 2015 Raj 141 : (2016) 1 RLW 602
Registration Act, 1908 - Section 17, 35, 49Stamp Act, 1899 - Section 2(10), 35, 49, 77
High Courts01 May 2015Dismissed
Mohinudeen Khan and Others Vs Aashif Khan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0161
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r), 104
High Courts01 May 2015Dismissed
Goverdhan Singh Bhati Vs Jaipur Nagaur Aanchalik Gramin Bank and Others
Rajasthan High Court · (2015) 05 RAJ CK 0112
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(4), 14, 17, 17(1), 18
High Courts01 May 2015
Commissioner of Income Tax Vs The Udaipur Central Cooperative Bank Ltd.
Rajasthan High Court · (2015) 05 RAJ CK 0110
Income Tax Act, 1961 - Section 260-A, 271, 271(1)(c), 276C, 80-P(2)(d)
High Courts01 May 2015Allowed
Radha Joshi Vs Indian Oil Corporation Limited and Others
Rajasthan High Court · (2015) 05 RAJ CK 0109
Constitution of India, 1950 - Article 226
High Courts01 May 2015Allowed
Ram Lal Maneria and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0107
Constitution of India, 1950 - Article 14, 16
High Courts01 May 2015
Citymax Hotels (India) Pvt. Ltd. Vs CTO Anti Evasion Zone-I
Rajasthan High Court · (2015) 83 VST 314
Rajasthan Entertainments and Advertisements Tax Act, 1957 - Section 2, 2(5), 7(2)
High Courts01 May 2015Disposed off
Pappu and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 05 RAJ CK 0063
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302, 304, 34
High Courts01 May 2015
Ramesh Chandra Soni and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 05 RAJ CK 0042
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 47Constitution of India, 1950 - Article 136, 141, 226Criminal Procedure Code, 1973 (CrPC) - Section 438, 482
High Courts30 Apr 2015Dismissed
Tara Chand Vs Nuclear Power Corporation of India
Rajasthan High Court · (2015) 04 RAJ CK 0217
Constitution of India, 1950 - Article 14, 16
High Courts30 Apr 2015Allowed
Balwant Singh Vs State of Raj. and Others
Rajasthan High Court · (2015) 04 RAJ CK 0216
Constitution of India, 1950 - Article 14, 16, 309, 311
High Courts30 Apr 2015Allowed
Julfikar Ali Bhutto Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0215
Rajasthan Panchayati Raj Act, 1994 - Section 19(1), 39, 39(1)(a), 39(2), 43
High Courts30 Apr 2015Partly Allowed
Kola Ram Vs State of Rajasthan
Rajasthan High Court · (2015) 3 WLN 569
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 133
High Courts30 Apr 2015Dismissed
Kesu Lal Vs State of Rajasthan
Rajasthan High Court · (2015) 04 RAJ CK 0213
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302, 504
High Courts30 Apr 2015Dismissed
Satyaveer and Others Vs The Board of Revenue and Others
Rajasthan High Court · (2015) 04 RAJ CK 0206
Constitution of India, 1950 - Article 226, 227
High Courts30 Apr 2015Dismissed
Om Prakash Gupta Vs The Union of India and Others
Rajasthan High Court · (2015) 04 RAJ CK 0189