High Courts30 Apr 2015
Kalra Steel Traders Vs Assistant Commercial Taxes Officer
Rajasthan High Court · (2015) 83 VST 506
Rajasthan Value Added Tax Act, 2003 - Section 76(6)
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 49 of 104
High Courts30 Apr 2015Allowed
Jaipur Development Authority Vs Pankaj Sharma and Others
Rajasthan High Court · (2015) 3 CDR 1613
Constitution of India, 1950 - Article 300-A
High Courts30 Apr 2015Allowed
Shakuntala Patani and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0101
High Courts30 Apr 2015Disposed off
Deendayal Vs Pitam Singh and Others
Rajasthan High Court · (2015) 4 CDR 1932 : (2015) 3 RLW 2152 : (2015) 3 WLN 409
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10 (2), Order 1 Rule 10(2), Order 22 Rule 10Rajasthan Tenancy Act, 1955 - Section 188, 217, 230, 88Transfer of Property Act, 1882 - Section 52
High Courts30 Apr 2015Dismissed
State of Raj. and Others Vs Judge, Labour Court No. 2 and Others
Rajasthan High Court · (2015) 04 RAJ CK 0075
Constitution of India, 1950 - Article 14, 16, 226, 227Industrial Disputes Act, 1947 - Section 25-F
High Courts29 Apr 2015Dismissed
Suneeta Agrawal Vs National Insurance Co. and Others
Rajasthan High Court · (2015) 3 RLW 2331
Limitation Act, 1963 - Section 5Motor Vehicles Act, 1988 - Section 149(2), 149(4)
High Courts29 Apr 2015Dismissed
Kavita Soni Vs Punjab National Bank and Others
Rajasthan High Court · (2015) 04 RAJ CK 0195
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(1), 13(2), 13(4), 14Transfer of Property Act, 1882 - Section 69, 69A
High Courts29 Apr 2015
Vinay Realcon Private Limited Vs Golden Future Fertilizer Limited
Rajasthan High Court · (2015) 191 CompCas 48
Penal Code, 1860 (IPC) - Section 120B, 193, 406, 420, 467Civil Procedure Code, 1908 (CPC) - Order 5 Rule 20Companies Act, 1956 - Section 220, 434, 450
High Courts29 Apr 2015Dismissed
Yadav Associates Vs State of Raj. and Others
Rajasthan High Court · (2015) 04 RAJ CK 0183
High Courts29 Apr 2015Dismissed
Adani Gas Limited and Others Vs Union of India and Others
Rajasthan High Court · (2015) 04 RAJ CK 0182
Companies Act, 1956 - Section 58AConstitution of India, 1950 - Article 14, 226Petroleum and Natural Gas Regulatory Board Act, 2006 - Section 10, 11, 11(i), 13, 14
High Courts29 Apr 2015Dismissed
Ashok Kumar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0181
Constitution of India, 1950 - Article 226
High Courts29 Apr 2015
Kishna Ram Vs Manju Lata
Rajasthan High Court · (2015) 04 RAJ CK 0170
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5, Order 21 Rule 21, 100Limitation Act, 1963 - Section 13, 5Transfer of Property Act, 1882 - Section 58, 58(c)
High Courts29 Apr 2015Dismissed
Murlidhar Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0109
Criminal Procedure Code, 1973 (CrPC) - Section 190, 319Penal Code, 1860 (IPC) - Section 120B, 420, 467, 468, 471
High Courts29 Apr 2015Dismissed
Champa La Meghwal Vs Union of India and Others
Rajasthan High Court · (2015) 04 RAJ CK 0099
High Courts28 Apr 2015Dismissed
Kundan Lal Yaduvanshi Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0220
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 37, 8Penal Code, 1860 (IPC) - Section 302
High Courts28 Apr 2015Allowed
Krishna Bhatia Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0212
High Courts28 Apr 2015Allowed
Ashok Khetoliya Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2015 Raj 177 : (2015) 3 CDR 1317
Constitution of India, 1950 - Article 243Q, 243Q(2)Rajasthan Municipalities Act, 2009 - Section 2(lxv), 329, 5
High Courts28 Apr 2015Dismissed
Devki Nandan Sain Vs Additional Food Commissioner and Others
Rajasthan High Court · (2015) 04 RAJ CK 0108
High Courts28 Apr 2015Allowed
Tara Chand Vs Central Bank of India and Others
Rajasthan High Court · (2015) 04 RAJ CK 0086
High Courts28 Apr 2015Allowed
Subodh Baheti Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0085
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 420, 441, 447, 467, 468