High Courts27 Apr 2015Dismissed

Baboo Khan Vs The State of Rajasthan

Rajasthan High Court · (2015) CriLJ 3144 : (2015) 3 DMC 450 : (2015) 4 RLW 2906

Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113B