High Courts22 Apr 2015Dismissed
Shiv Narain Vs The General Manager, Jodhpur Sahkari Upbhokta Whole Sale Bhandar Ltd. and Others
Rajasthan High Court · (2015) 04 RAJ CK 0166
Rajasthan Co-operative Societies Act, 1965 - Section 74, 74(1), 74(2)
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 52 of 104
High Courts22 Apr 2015Dismissed
Mukhtiyar Khan and Others Vs Bajranglal Garg and Others
Rajasthan High Court · (2015) 04 RAJ CK 0165
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 25, Order 41 Rule 26A, Order 41 Rule 41, 151
High Courts22 Apr 2015Dismissed
Rakesh Choudhary Vs Saroj and Others
Rajasthan High Court · (2015) 04 RAJ CK 0164
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2)Constitution of India, 1950 - Article 227
High Courts22 Apr 2015Allowed
Rameshwar Lal Vs Bhanwar Lal and Others
Rajasthan High Court · (2015) 4 WLN 79
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, Order 21 Rule 32, Order 21 Rule 97, Order 21 Rule 97(1), Order 21 Rule 97(2)
High Courts22 Apr 2015Partly Allowed
Shri Puraram Chahar Charitable Trust Vs All India Council for Technical Education
Rajasthan High Court · (2015) 04 RAJ CK 0162
High Courts22 Apr 2015Dismissed
Firm P.K. Seeds and Others Vs Rent Tribunal and Others
Rajasthan High Court · (2015) 2 RCR(Rent) 307
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Constitution of India, 1950 - Article 227
High Courts22 Apr 2015Dismissed
Kulveer Singh and Others Vs The Board of Revenue
Rajasthan High Court · (2015) 04 RAJ CK 0156
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 96Constitution of India, 1950 - Article 227Rajasthan Tenancy Act, 1955 - Section 188, 53, 92A
High Courts22 Apr 2015Dismissed
Jagdish Ram Vs Mangat Ram
Rajasthan High Court · (2015) 04 RAJ CK 0155
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 7, 151
High Courts22 Apr 2015Allowed
Suwa Lal Gupta and Others Vs State of Raj. and Others
Rajasthan High Court · (2015) 04 RAJ CK 0152
High Courts22 Apr 2015Disposed off
Mathura Prasad Sharma Vs The S.D.O. and Others
Rajasthan High Court · (2015) 04 RAJ CK 0095
Industrial Disputes Act, 1947 - Section 33(C)(2), 33(C)(4)Sick Industrial Companies (Special Provisions) Act, 1985 - Section 15, 18(3), 18(8)
High Courts22 Apr 2015Dismissed
Ravi Kumar Khandelwal and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0070
High Courts21 Apr 2015Dismissed
Prithvi Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 229
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 - Section 10, 15, 15(1)Rajasthan Tenancy Act, 1955 - Section 40
High Courts21 Apr 2015Dismissed
K.B. Enterprises and Others Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 2015 Raj 220
Constitution of India, 1950 - Article 265
High Courts21 Apr 2015Dismissed
Radhaballabha and Others Vs Mahendra Kumar
Rajasthan High Court · (2016) 1 WLN 267
High Courts21 Apr 2015Dismissed
Registrar, University of Rajasthan Vs Manju Yadav and Others
Rajasthan High Court · (2015) 04 RAJ CK 0116
Right to Information Act, 2005 - Section 22, 24, 6, 8, 8(1e)
High Courts21 Apr 2015Dismissed
Banwari Lal Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0115
Constitution of India, 1950 - Article 226
High Courts21 Apr 2015Dismissed
Ram Sahay Gurjar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0094
High Courts21 Apr 2015Dismissed
Nathi Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 221
Civil Procedure Code, 1908 (CPC) - Section 151, 94Constitution of India, 1950 - Article 226, 243-F, 243K, 243-OCriminal Procedure Code, 1973 (CrPC) - Section 145, 155(2), 156 (1), 195(1)(b)(ii), 482
High Courts21 Apr 2015Partly Allowed
Yunus Ali Vs Additional District Collector and Others
Rajasthan High Court · (2015) 04 RAJ CK 0059
High Courts20 Apr 2015Dismissed
Pankaj Kumar Jain Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 96