High Courts20 Apr 2015Disposed off
Kamal Sawansukha Vs Civil Judge (Jr. Div.) and Others
Rajasthan High Court · (2015) 2 CDR 721 : (2015) 3 WLN 541
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 53 of 104
High Courts20 Apr 2015Dismissed
Murlidhar and Others Vs State of Raj. and Others
Rajasthan High Court · (2015) 04 RAJ CK 0203
Criminal Procedure Code, 1973 (CrPC) - Section 200, 202, 482Penal Code, 1860 (IPC) - Section 354Probation of Offenders Act, 1958 - Section 4
High Courts20 Apr 2015Dismissed
Prakash Gehlot Vs Pemendra Prajapat and Others
Rajasthan High Court · (2015) 04 RAJ CK 0202
Motor Vehicles Act, 1988 - Section 163A, 163-A, 173
High Courts20 Apr 2015Dismissed
Chandramohan and Others Vs Prem Sarswat and Others
Rajasthan High Court · (2015) 04 RAJ CK 0177
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, Order 7 Rule 10, Order 7 Rule 11, 115, 151Rajasthan Court Fees and Suits Valuation Act, 1961 - Section 20(c), 24, 26, 26(a), 26(c)
High Courts20 Apr 2015Disposed off
Vidya Devi and Others Vs Chautha and Others
Rajasthan High Court · (2016) 1 WLN 248
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3A, Order 43 Rule 1, 10Rajasthan Tenancy Act, 1955 - Section 212, 221, 225, 230
High Courts20 Apr 2015Dismissed
State of Rajasthan Vs Champa Ram
Rajasthan High Court · (2015) 04 RAJ CK 0154
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302
High Courts20 Apr 2015Allowed
Preeti Singh Vs Rajasthan High Court and Others
Rajasthan High Court · (2015) 4 WLN 91
Constitution of India, 1950 - Article 233, 234, 309
High Courts20 Apr 2015Allowed
Rajasthan Tourism Development Corporation Ltd. and Others Vs Ajay Kumar Saxena and Others
Rajasthan High Court · (2015) LabIC 3363
High Courts20 Apr 2015Disposed off
Babu Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 04 RAJ CK 0114
Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 173(8), 313, 437APenal Code, 1860 (IPC) - Section 147, 149, 149, 150, 151
High Courts20 Apr 2015Dismissed
State of Rajasthan and Others Vs Raju Lal
Rajasthan High Court · (2015) 04 RAJ CK 0102
Constitution of India, 1950 - Article 14, 16, 21, 23, 39(d)
High Courts17 Apr 2015Allowed
Banswara Kray Vikray Sahakari Samiti Vs The Employees Provident Fund Appellate Tribunal and Others
Rajasthan High Court · (2015) 4 WLN 232
High Courts17 Apr 2015Allowed
Gurvinder Kaur Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0180
Constitution of India, 1950 - Article 309
High Courts17 Apr 2015Disposed off
Ramesh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0179
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 320, 323, 452
High Courts17 Apr 2015Dismissed
Kanhaiya Lal Vs The Returning Officer, Panchayat Election, 2010 and Others
Rajasthan High Court · (2015) 04 RAJ CK 0178
Rajasthan Panchayati Raj Act, 1994 - Section 19, 19(1)
High Courts17 Apr 2015Dismissed
National Meditek Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 4 CDR 1922
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts17 Apr 2015Disposed off
Sudesh Kohli Vs Hindustan Petroleum Corporation Ltd.
Rajasthan High Court · (2015) 04 RAJ CK 0158
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 25, Order 41 Rule 27Constitution of India, 1950 - Article 226, 227Transfer of Property Act, 1882 - Section 106, 111, 111(a)
High Courts17 Apr 2015Dismissed
Kundan Lal Arora and Others Vs Preeti Arora and Others
Rajasthan High Court · (2015) 04 RAJ CK 0157
Protection of Women From Domestic Violence Act, 2005 - Section 12, 12(4), 13
High Courts17 Apr 2015Allowed
Regional Director National and Others Vs Anurag Kumar Sharma and Others
Rajasthan High Court · (2015) 04 RAJ CK 0137
Constitution of India, 1950 - Article 14, 226
High Courts17 Apr 2015Dismissed
Chatra and Others Vs Mahadevji Neel Kanth and Others
Rajasthan High Court · (2015) 04 RAJ CK 0134
Rajasthan Land Revenue Act, 1956 - Section 91Rajasthan Tenancy Act, 1955 - Section 180, 180(1)(b), 183, 19, 19(1A)Transfer of Property Act, 1882 - Section 111(a)
High Courts17 Apr 2015Dismissed
Laxman Singh and Others Vs Veer Singh and Others
Rajasthan High Court · (2015) 04 RAJ CK 0132
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1