High Courts17 Apr 2015Dismissed
Mohan Sharma Vs Suresh Gupta
Rajasthan High Court · (2015) 04 RAJ CK 0125
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 54 of 104
High Courts17 Apr 2015Dismissed
Mangia Vs The State of Raj.
Rajasthan High Court · (2015) 04 RAJ CK 0124
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304-II, 307, 323, 325
High Courts17 Apr 2015Allowed
Ram Sharan Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 4 CDR 2137
Criminal Procedure Code, 1973 (CrPC) - Section 173(8)Penal Code, 1860 (IPC) - Section 120-B, 406, 420, 467, 468
High Courts17 Apr 2015Allowed
Saddiq Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0045
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 482Rajasthan Forest Act, 1953 - Section 41, 42
High Courts16 Apr 2015Dismissed
State of Rajasthan and Others Vs Devkinandan Lata and Others
Rajasthan High Court · (2015) 146 FLR 1115
Payment of Wages Act, 1936 - Section 15(2)
High Courts16 Apr 2015Dismissed
State of Rajasthan Vs Prahlad Ram
Rajasthan High Court · (2015) 04 RAJ CK 0151
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113-A, 113-B
High Courts16 Apr 2015Dismissed
Rajendra Jain Vs U.I.T. and Others
Rajasthan High Court · (2015) 4 WLN 416
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2Rajasthan Land Revenue Act, 1956 - Section 90B
High Courts16 Apr 2015Allowed
Rajneesh Satyadev Rajpurohit Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0138
Companies Act, 1956 - Section 633Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 200, 202, 482Hindu Marriage Act, 1955 - Section 13, 13(1)(i-a), 13-B, 25
High Courts16 Apr 2015Allowed
Porsche Middle East and Africa F.Z.E. and Others Vs Precision Cars India Pvt. Ltd.
Rajasthan High Court · (2015) 04 RAJ CK 0136
Arbitration and Conciliation Act, 1996 - Section 44, 45Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 10, Order 7 Rule 11, 151Constitution of India, 1950 - Article 226, 227
High Courts16 Apr 2015Dismissed
Shyam Lal and Others Vs Om Prakash and Others
Rajasthan High Court · (2015) 04 RAJ CK 0135
Constitution of India, 1950 - Article 227Rajasthan Tenancy Act, 1955 - Section 19, 223
High Courts16 Apr 2015
Bhagwan Das and Others Vs Leela Ram and Others
Rajasthan High Court · (2015) 04 RAJ CK 0123
Transfer of Property Act, 1882 - Section 106, 106(3)
High Courts16 Apr 2015Allowed
Narain Swarup Sharma Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) LabIC 3896 : (2015) 2 RLW 1578
High Courts16 Apr 2015Dismissed
Purushottam Jeswani and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0120
Rajasthan Municipalities Act, 2009 - Section 328, 331, 336, 344
High Courts16 Apr 2015Allowed
Nitendra Singhal Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0079
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 438, 439 (2), 439(2), 91Penal Code, 1860 (IPC) - Section 120-B, 406, 420
High Courts16 Apr 2015
Akbar and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 04 RAJ CK 0058
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374 (2)Penal Code, 1860 (IPC) - Section 149, 302, 323, 324, 34
High Courts15 Apr 2015Dismissed
Manohar Lal and Others Vs Board of Revenue and Others
Rajasthan High Court · (2015) 2 RLW 1575
Rajasthan Tenancy Act, 1955 - Section 188, 53
High Courts15 Apr 2015Dismissed
Udda Ram Gurjar Vs The Judge, Labour Court No. 2 and Others
Rajasthan High Court · (2015) 2 RLW 1559
Industrial Disputes Act, 1947 - Section 25-F
High Courts15 Apr 2015Allowed
G.S. Bhardwaj and Others Vs Maharana Pratap University of Agriculture and Technology and Others
Rajasthan High Court · (2015) 04 RAJ CK 0160
High Courts15 Apr 2015Dismissed
Inder Singh Vs UOI and Others
Rajasthan High Court · (2015) LabIC 2452
Border Security Force Act, 1968 - Section 11(2), 32, 62Constitution of India, 1950 - Article 225