High Courts13 Apr 2015Allowed
Gajanand Khandekar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0013
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 406, 420, 467, 468
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 56 of 104
High Courts10 Apr 2015Dismissed
Salman Khan Vs State of Rajasthan
Rajasthan High Court · (2015) 4 RLW 3031
Arms Act, 1959 - Section 25, 27, 3Criminal Procedure Code, 1973 (CrPC) - Section 161, 173(8), 242, 27, 311Evidence Act, 1872 - Section 138, 165
High Courts10 Apr 2015Dismissed
Sumitra Jangid and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 4 WLN 311
Criminal Procedure Code, 1973 (CrPC) - Section 245, 482
High Courts10 Apr 2015
Commercial Taxes Officer, Special Circle Vs Swastik Oil Industries
Rajasthan High Court · (2015) 86 VST 360
High Courts10 Apr 2015
Assistant Commissioner, Special Circle Vs National Engineering Industries Limited and Others
Rajasthan High Court · (2015) 85 VST 200
High Courts10 Apr 2015
Assistant Commercial Taxes Officer Vs Shiv Kripa Conductors Pvt. Ltd.
Rajasthan High Court · (2015) 84 VST 177
High Courts10 Apr 2015Dismissed
Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 WLN 154
Hindu Marriage Act, 1955 - Section 9Penal Code, 1860 (IPC) - Section 323, 406, 498-AProtection of Women From Domestic Violence Act, 2005 - Section 12
High Courts10 Apr 2015Dismissed
Manju Garg Vs Ganesham Buildwell P. Ltd. and Others
Rajasthan High Court · (2015) 191 CompCas 46
Companies Act, 1956 - Section 10F, 397, 398, 402
High Courts10 Apr 2015Allowed
Anil Kumar Vs State of Rajasthan
Rajasthan High Court · (2015) 3 RLW 2492
Criminal Procedure Code, 1973 (CrPC) - Section 313, 437AEvidence Act, 1872 - Section 25, 27Penal Code, 1860 (IPC) - Section 302, 34
High Courts10 Apr 2015Dismissed
Mumtaz Khan Vs Bhanwar Lal
Rajasthan High Court · (2015) 3 CDR 1329 : (2015) 3 RLW 2302
Civil Procedure Code, 1908 (CPC) - Section 100General Clauses Act, 1897 - Section 11(1), 12(3), 27Transfer of Property Act, 1882 - Section 106
High Courts10 Apr 2015Dismissed
Abdul Rehman and Others Vs Harish Kumar and Others
Rajasthan High Court · (2015) 04 RAJ CK 0143
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 10, 100
High Courts10 Apr 2015Disposed off
Yunus Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0142
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 320, 482Penal Code, 1860 (IPC) - Section 406, 498-A
High Courts10 Apr 2015Dismissed
Legal Representative Vs Kamlesh Ajmera and Others
Rajasthan High Court · (2015) 04 RAJ CK 0141
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 5, 151Constitution of India, 1950 - Article 227
High Courts10 Apr 2015Allowed
Sunita and Others Vs Municipal Council and Others
Rajasthan High Court · (2015) 04 RAJ CK 0140
Rajasthan Stamp Act, 1998 - Section 33, 35, 37, 38, 38(2)
High Courts10 Apr 2015
Ajeet Kumar Jain and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0127
Constitution of India, 1950 - Article 14, 16, 16(4), 226, 309
High Courts10 Apr 2015Dismissed
Habu Ram and Others Vs Union of India and Others
Rajasthan High Court · (2015) 4 CDR 1968
Constitution of India, 1950 - Article 226National Highways Act, 1956 - Section 3C, 3DNational Highways Authority Of India Act, 1988 - Section 3
High Courts10 Apr 2015Allowed
Ganpat Singh and Others Vs Ambuja Cement Limited and Others
Rajasthan High Court · (2015) 4 CDR 2191 : (2015) 147 FLR 568 : (2016) 1 RLW 123
Industrial Disputes Act, 1947 - Section 10-A, 2, 33-C(2), 39
High Courts10 Apr 2015Partly Allowed
Maya Rani Mathur Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 04 RAJ CK 0050
High Courts10 Apr 2015Allowed
Laxmi Narayan Acharya Vs State of Raj. and Others
Rajasthan High Court · (2015) 04 RAJ CK 0049
High Courts10 Apr 2015Dismissed
Krishan Murari Sharma and Others Vs State of Raj. and Others
Rajasthan High Court · (2015) 04 RAJ CK 0039
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 14, 16