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Rajasthan High Court judgments, 2015

2,074 judgments · page 57 of 104

High Courts09 Apr 2015Partly Allowed

Veeram Singh Vs State of Rajasthan

Rajasthan High Court · (2015) 3 WLN 61

Evidence Act, 1872 - Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 42 (2), 8Penal Code, 1860 (IPC) - Section 425, 457
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High Courts09 Apr 2015

Kalu Vs Popat

Rajasthan High Court · (2015) 04 RAJ CK 0201

Motor Vehicles Act, 1988 - Section 173Penal Code, 1860 (IPC) - Section 279, 337
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High Courts09 Apr 2015Dismissed

Ranu Ram Vs The State of Raj.

Rajasthan High Court · (2015) 04 RAJ CK 0198

Criminal Procedure Code, 1973 (CrPC) - Section 228, 313Penal Code, 1860 (IPC) - Section 307, 323, 326
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High Courts09 Apr 2015Dismissed

Rampal and Others Vs Manmal and Others

Rajasthan High Court · (2015) 4 CDR 2173 : (2015) 3 RLW 2567

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Rajasthan Panchayati Raj Act, 1994 - Section 97Transfer of Property Act, 1882 - Section 106, 114, 52
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High Courts09 Apr 2015Allowed

Dinesh Bothra Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 3 CDR 1518 : (2016) 1 RLW 70

Constitution of India, 1950 - Article 141, 21, 226, 48A, 51A(g)Environment (Protection) Act, 1986 - Section 3Mines and Minerals (Development and Regulation) Act, 1957 - Section 15, 15(1A)(i)
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High Courts08 Apr 2015Dismissed

Mohan Lal Vs The State of Raj.

Rajasthan High Court · (2015) 04 RAJ CK 0200

Criminal Procedure Code, 1973 (CrPC) - Section 313Motor Vehicles Act, 1988 - Section 133Penal Code, 1860 (IPC) - Section 279, 304A, 304-A, 337, 338
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