COURT ARCHIVE

Rajasthan High Court judgments, 2015

2,074 judgments · page 58 of 104

High Courts08 Apr 2015Dismissed

Godawari Devi and Others Vs The Debts Recovery Tribunal and Others

Rajasthan High Court · (2015) 04 RAJ CK 0105

Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 5Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(4), 17

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High Courts08 Apr 2015Dismissed

Ramji and Others Vs State of Raj. and Others

Rajasthan High Court · (2015) 04 RAJ CK 0104

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)

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High Courts08 Apr 2015Dismissed

Prabhati Lal Gurjar Vs State of Raj. and Others

Rajasthan High Court · (2015) 04 RAJ CK 0046

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High Courts08 Apr 2015Dismissed

Shiv Charan Khandelwal Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 04 RAJ CK 0041

Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 139

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High Courts07 Apr 2015Allowed

Mohan Lal Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 4 WLN 497

Rajasthan Panchayati Raj Act, 1994 - Section 97

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High Courts07 Apr 2015Partly Allowed

Executive Officer, Nagarpalika Takatgarh and Others Vs Judge, Labour Court and Others

Rajasthan High Court · (2015) 146 FLR 889

Industrial Disputes Act, 1947 - Section 17-B, 25-F

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High Courts07 Apr 2015Disposed off

Prem Singh Vs Kailash Kanwar

Rajasthan High Court · (2015) 3 CDR 1315

Hindu Marriage Act, 1955 - Section 13B, 9

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High Courts07 Apr 2015Dismissed

Madan Lal and Others Vs Roshan Lal

Rajasthan High Court · (2015) 04 RAJ CK 0219

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 115, 151Hindu Succession Act, 1956 - Section 6, 8

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High Courts07 Apr 2015Dismissed

Satpal and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 04 RAJ CK 0103

Criminal Procedure Code, 1973 (CrPC) - Section 227, 228, 482Penal Code, 1860 (IPC) - Section 120-B, 147, 148, 149, 302

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High Courts07 Apr 2015Dismissed

Natti Bai and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2016) 1 RLW 575

Hindu Succession Act, 1956 - Section 4, 4(2)Rajasthan Tenancy Act, 1955 - Section 30(i)(2)Transfer of Property Act, 1882 - Section 14(6)

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High Courts07 Apr 2015Allowed

Pawan Sharma Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 04 RAJ CK 0052

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High Courts07 Apr 2015

Tekchand and Others Vs Khemchand

Rajasthan High Court · (2015) 04 RAJ CK 0048

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 23 Rule 1, Order 23 Rule 1(3), 11, 2(11)Criminal Procedure Code, 1973 (CrPC) - Section 145

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High Courts07 Apr 2015Dismissed

Shokat Khan Vs Ladhu Lal and Others

Rajasthan High Court · (2015) 04 RAJ CK 0047

Constitution of India, 1950 - Article 226

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High Courts07 Apr 2015Allowed

Deepak Choudhary and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 04 RAJ CK 0040

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High Courts07 Apr 2015Partly Allowed

Asha Manwani and Others Vs Kanhaiya Lal Manwani

Rajasthan High Court · (2015) 04 RAJ CK 0037

Criminal Procedure Code, 1973 (CrPC) - Section 125

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High Courts07 Apr 2015Allowed

Kamlesh Kumar Sharma Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 04 RAJ CK 0035

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High Courts07 Apr 2015Allowed

Rajasthan Housing Board and Others Vs Judge, Industrial Disputes Tribunal and Others

Rajasthan High Court · (2015) 04 RAJ CK 0031

Evidence Act, 1872 - Section 114(e)Industrial Disputes Act, 1947 - Section 25F, 25F(a), 25F(b)

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High Courts07 Apr 2015Dismissed

Santosh Vs Takhat Singh and Others

Rajasthan High Court · (2015) 04 RAJ CK 0030

Constitution of India, 1950 - Article 226

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High Courts07 Apr 2015Dismissed

Kishore Singh and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 04 RAJ CK 0029

Constitution of India, 1950 - Article 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 173(8)Motor Vehicles Act, 1988 - Section 133

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High Courts07 Apr 2015Dismissed

Raj Kumar Vs Raj Kumar

Rajasthan High Court · (2015) 04 RAJ CK 0028

Civil Procedure Code, 1908 (CPC) - Order 8 Rule 9

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