High Courts01 Apr 2015Disposed off

Pankaj Sharma and Others Vs Priyanka Sharma

Rajasthan High Court · (2015) ALLMR(Cri) 413 : (2015) CriLJ 3924 : (2015) 4 Crimes 87 : (2015) 4 Crimes 199 : (2016) 1 DMC 556 : (2015) 3 JCC 1814 : (2015) 3 RCR(Criminal) 349 : (2015) 2 RLW 1820 : (2015) 3 WLN 16

Constitution of India, 1950 - Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) - Section 468Protection of Women From Domestic Violence Act, 2005 - Section 12, 18, 19, 20, 28