High Courts30 Mar 2015Dismissed

Vikas Verma and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 2 WLN 494

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 45-A, 65, 65B, 65-B, 65B(2)Penal Code, 1860 (IPC) - Section 120B, 364A, 364-A, 365, 392