High Courts26 Mar 2015Allowed
Sandeep Sharma Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0106
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 482Rajasthan Forest Act, 1953 - Section 41, 42
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 63 of 104
High Courts26 Mar 2015Allowed
Satish Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0064
High Courts26 Mar 2015
Kanti Lal and Others Vs Mahendra Kumar and Others
Rajasthan High Court · (2015) 03 RAJ CK 0031
Motor Vehicles Act, 1988 - Section 140, 166, 173
High Courts26 Mar 2015Allowed
In Re: Amolak Diagnostic Private Limited
Rajasthan High Court · (2015) 03 RAJ CK 0029
Companies Act, 1956 - Section 391, 391, 392, 393, 393
High Courts25 Mar 2015Allowed
Kamla Kanwar Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2015 Raj 136
Constitution of India, 1950 - Article 14Rajasthan Colonisation Act, 1954 - Section 28, 7Rajasthan Land Revenue Act, 1956 - Section 101, 2(iii)
High Courts25 Mar 2015Dismissed
National Institute of Ayurveda Vs Central Government Industrial Tribunal cum Labour Court and Others
Rajasthan High Court · (2015) 03 RAJ CK 0198
Constitution of India, 1950 - Article 227, 41, 43Industrial Disputes Act, 1947 - Section 10, 2, 2 (oo)(bb), 2(oo), 2(oo)(bb)
High Courts25 Mar 2015Dismissed
Vishambhar Dayal Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0197
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 101, 106Penal Code, 1860 (IPC) - Section 302
High Courts25 Mar 2015
S.A. Infrastructure Consultants Pvt. Ltd. and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0162
High Courts25 Mar 2015Dismissed
HDFC Ergo General Insurance Co. Ltd. and Others Vs Gopal and Others
Rajasthan High Court · (2015) 03 RAJ CK 0153
Motor Vehicles Act, 1988 - Section 163A, 163-A, 166, 173
High Courts25 Mar 2015Dismissed
Reliance General Insurance Co. Ltd. Vs Karan Singh and Others
Rajasthan High Court · (2015) 03 RAJ CK 0152
Limitation Act, 1963 - Section 5
High Courts25 Mar 2015Dismissed
Vinod Kumar Patidar Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0151
High Courts25 Mar 2015Allowed
Devendra Kumar Choudhary Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0150
High Courts25 Mar 2015Disposed off
Mohan Singh Inda Vs Jodhpur Vidhyut Vitran Nigam Ltd. and Others
Rajasthan High Court · (2015) 03 RAJ CK 0149
High Courts25 Mar 2015Allowed
Nahar Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 1 RLW 398 : (2015) 2 WLN 486
Arms Act, 1959 - Section 25, 3Criminal Procedure Code, 1973 (CrPC) - Section 161, 482Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302
High Courts25 Mar 2015Disposed off
Kamaldeep Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 WLN 425
Criminal Procedure Code, 1973 (CrPC) - Section 309, 311, 482
High Courts25 Mar 2015Dismissed
Biharilal and Others Vs Pankaj and Others
Rajasthan High Court · (2015) 03 RAJ CK 0146
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts25 Mar 2015Dismissed
Municipal Board Vs Praveen Kumari
Rajasthan High Court · (2015) 03 RAJ CK 0145
High Courts25 Mar 2015Dismissed
State of Rajasthan and Others Vs Dinesh Chandra and Others
Rajasthan High Court · (2015) 03 RAJ CK 0144
Civil Procedure Code, 1908 (CPC) - Section 100Rajasthan Forest Act, 1953 - Section 4
High Courts25 Mar 2015Allowed
Gotan Lime Stone Khanij Udyog Pvt. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 CDR 1840 : (2015) 3 RLW 2125 : (2015) 3 WLN 236
Companies Act, 1956 - Section 2(47), 2(a), 4Constitution of India, 1950 - Article 226, 285
High Courts25 Mar 2015Partly Allowed
Balram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 1 CDR 21 : (2015) 4 RLW 2919
Motor Vehicles Act, 1988 - Section 100