High Courts25 Mar 2015Dismissed
Mahendra Kumar Purohit Vs Prashant Tiwari and Others
Rajasthan High Court · (2015) 03 RAJ CK 0063
Industrial Disputes Act, 1947 - Section 17B, 17-B
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 64 of 104
High Courts25 Mar 2015Allowed
Jagraj Ram Vs The Board of Revenue and Others
Rajasthan High Court · (2015) 03 RAJ CK 0062
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 10, Order 22 Rule 22, Order 22 Rule 3, Order 22 Rule 3(2)Constitution of India, 1950 - Article 227
High Courts25 Mar 2015Dismissed
Dilip Sharma Vs Krishna Sharma and Others
Rajasthan High Court · (2015) 03 RAJ CK 0061
Constitution of India, 1950 - Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13
High Courts25 Mar 2015Dismissed
Jogendra Singh Vs C.B.I.
Rajasthan High Court · (2015) 03 RAJ CK 0060
Criminal Procedure Code, 1973 (CrPC) - Section 173, 173(8), 242, 242(3), 311
High Courts24 Mar 2015Partly Allowed
Rajasthan State Road Transport Corporation Vs Ladu Lal and Others
Rajasthan High Court · (2015) 03 RAJ CK 0255
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, 11A
High Courts24 Mar 2015Disposed Off
Raman Ahuja Vs Rimpi Ahuja and Others
Rajasthan High Court · (2015) 4 WLN 320
Protection of Women From Domestic Violence Act, 2005 - Section 12, 23
High Courts24 Mar 2015Allowed
Gurmail Singh Vs The Additional District Judge
Rajasthan High Court · (2015) 2 CDR 723 : (2015) 3 WLN 542
High Courts24 Mar 2015
Madan Lal Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0141
Criminal Procedure Code, 1973 (CrPC) - Section 313, 437AEvidence Act, 1872 - Section 25Limitation Act, 1963 - Section 5
High Courts24 Mar 2015Dismissed
HDFC ERGO General Insurance Co. Ltd. Vs Ramlal and Others
Rajasthan High Court · (2015) 03 RAJ CK 0135
Motor Vehicles Act, 1988 - Section 163, 166, 173Penal Code, 1860 (IPC) - Section 279, 304A
High Courts24 Mar 2015Allowed
Shubhprabhat Shikshan Sansthan Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 WLN 440
Constitution of India, 1950 - Article 226
High Courts24 Mar 2015Dismissed
Kanti Lal and Others Vs Deepchand and Others
Rajasthan High Court · (2015) 2 CDR 942 : (2015) 3 RLW 1858
Civil Procedure Code, 1908 (CPC) - Section 96Contract Act, 1872 - Section 23Transfer of Property Act, 1882 - Section 6
High Courts24 Mar 2015Dismissed
Mahendra Kumar Vs Gheesu Lal
Rajasthan High Court · (2015) 03 RAJ CK 0132
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 5, 100
High Courts24 Mar 2015Dismissed
Mahant Prahladdas Chela Mahant Yuktiram Vs Devi Singh
Rajasthan High Court · (2015) 03 RAJ CK 0131
High Courts24 Mar 2015
Virendra Kumar Tailor Vs State of Rajasthan and Others
Rajasthan High Court · (2015) LabIC 3217
High Courts24 Mar 2015Allowed
Surendra Kumar Vyas Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0129
High Courts24 Mar 2015Allowed
Narendra Kumar Jain and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 SCT 490
High Courts24 Mar 2015Allowed
Anindo Banerjee Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0059
Criminal Procedure Code, 1973 (CrPC) - Section 482Hindu Marriage Act, 1955 - Section 13-BPenal Code, 1860 (IPC) - Section 320, 494, 498-A
High Courts24 Mar 2015Dismissed
Rampal Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 Crimes 416
Criminal Procedure Code, 1973 (CrPC) - Section 482Evidence Act, 1872 - Section 45, 73
High Courts24 Mar 2015Allowed
Ganga Das Bohra Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0057
High Courts24 Mar 2015Allowed
Baljinder Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 1 WLN 1
Rajasthan Tenancy Act, 1955 - Section 21, 34, 35, 58, 58