High Courts24 Mar 2015Allowed
Padam Chand G. Vs The Central Administrative Tribunal, Jaipur Bench and Others
Rajasthan High Court · (2015) 03 RAJ CK 0055
Railway Property (Unlawful Possession) Act, 1966 - Section 3
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 65 of 104
High Courts23 Mar 2015Dismissed
Naveen Kumar Agrawal and Others Vs D.B. Gupta and Others
Rajasthan High Court · (2015) 3 CDR 1321
High Courts23 Mar 2015Dismissed
Om Prakash Khunteta Vs Labour Court and Others
Rajasthan High Court · (2015) 03 RAJ CK 0196
Constitution of India, 1950 - Article 32Industrial Disputes Act, 1947 - Section 10, 33A, 33-A, 33C, 33-C
High Courts23 Mar 2015Allowed
Kalu Ram Vs Laxmi Narayan Bhati and Others
Rajasthan High Court · (2015) 03 RAJ CK 0186
Constitution of India, 1950 - Article 136, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 173, 200, 204, 265, 265AJuvenile Justice (Care and Protection of Children) Act, 2000 - Section 2
High Courts23 Mar 2015Allowed
Mahesh Chand Vs Union of India and Others
Rajasthan High Court · (2015) 03 RAJ CK 0168
National Highways Act, 1956 - Section 3A, 3D, 3G, 3G(4), 3H
High Courts23 Mar 2015Dismissed
Lakhpat Jain Vs Appellate Rent Tribunal and Others
Rajasthan High Court · (2015) 2 RLW 1805
Constitution of India, 1950 - Article 226, 227Evidence Act, 1872 - Section 106
High Courts23 Mar 2015Dismissed
Yadram Vs UOI and Others
Rajasthan High Court · (2015) 03 RAJ CK 0166
Constitution of India, 1950 - Article 14, 16
High Courts23 Mar 2015Allowed
Devi Singh Solanki Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0108
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Negotiable Instruments Act, 1881 (NI) - Section 138, 142, 142(a), 143(1)Penal Code, 1860 (IPC) - Section 406, 420
High Courts23 Mar 2015Disposed off
Kharadi Gas Service Vs The Hindustan Petroleum Corporation Limited and Others
Rajasthan High Court · (2015) 03 RAJ CK 0103
High Courts23 Mar 2015Dismissed
Rooparam Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0100
Rajasthan Tenancy Act, 1955 - Section 15
High Courts23 Mar 2015Allowed
Arun Singhvi and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0099
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 320, 406, 498A, 498-A
High Courts23 Mar 2015Dismissed
Gopa Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0098
Criminal Procedure Code, 1973 (CrPC) - Section 397, 482Penal Code, 1860 (IPC) - Section 420
High Courts20 Mar 2015Disposed Off
Hukam Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 SCT 112
High Courts20 Mar 2015Disposed Off
Mohan Ram Bhati Vs State Bank of Bikaner and Jaipur and Others
Rajasthan High Court · (2015) 4 SCT 103
High Courts20 Mar 2015Disposed off
In Re: Electronic Circuits Ltd.
Rajasthan High Court · (2015) 191 CompCas 282
Companies Act, 1956 - Section 456(2), 481, 555(2)
High Courts20 Mar 2015Allowed
Om Prakash Vs Lalita Meena
Rajasthan High Court · (2015) 3 CDR 1217
Hindu Marriage Act, 1955 - Section 13, 13-B
High Courts20 Mar 2015Allowed
Monika Maheshwari Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0195
High Courts20 Mar 2015Dismissed
Satya Narain and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0165
Constitution of India, 1950 - Article 14, 15(4), 16, 16(4)
High Courts20 Mar 2015Dismissed
Shajid and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0164
Criminal Procedure Code, 1973 (CrPC) - Section 161, 437AEvidence Act, 1872 - Section 27Identification of Prisoners Act, 1920 - Section 4, 5
High Courts20 Mar 2015Disposed off
Gurmeet Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0128
Criminal Procedure Code, 1973 (CrPC) - Section 389Negotiable Instruments Act, 1881 (NI) - Section 138