High Courts20 Mar 2015Dismissed
Chunni Ram Vs Badho and Others
Rajasthan High Court · (2015) 03 RAJ CK 0127
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)Transfer of Property Act, 1882 - Section 52
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 66 of 104
High Courts20 Mar 2015Dismissed
Dinu Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0126
Rajasthan Prevention of Anti-social Activities Act, 2006 - Section 11, 2, 3, 3(1), 3(2)
High Courts20 Mar 2015Dismissed
Laxmi Chand Vs Raj. State Road Trans. Corpn. and Others
Rajasthan High Court · (2015) 03 RAJ CK 0125
High Courts20 Mar 2015
Mool Chand and Others Vs Sita and Others
Rajasthan High Court · (2015) 03 RAJ CK 0124
Limitation Act, 1963 - Section 5
High Courts20 Mar 2015Dismissed
State of Rajasthan Vs Shiv Construction Company Ltd. and Others
Rajasthan High Court · (2015) 03 RAJ CK 0123
Arbitration and Conciliation Act, 1996 - Section 11, 31(7), 33, 34, 37
High Courts20 Mar 2015
Indian Oil Corporation Limited Vs The Assistant Commissioner, Commercial Taxes and Others
Rajasthan High Court · (2015) 03 RAJ CK 0107
High Courts20 Mar 2015Dismissed
Janki Devi and Others Vs Official Liquidator Maharaja Kishangarh Mills Ltd. and Others
Rajasthan High Court · (2015) 03 RAJ CK 0105
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 21, Order 21 Rule 35Companies Act, 1956 - Section 433, 446, 446(2)(b), 447, 477
High Courts20 Mar 2015
Indian Oil Corporation Limited Vs The Assistant Commissioner, Commercial Taxes
Rajasthan High Court · (2015) 4 RLW 3538 : (2015) 82 VST 264
Rajasthan Value Added Tax Act, 2003 - Section 2, 2(36)
High Courts20 Mar 2015Allowed
Key Pee Buildtech Pvt. Ltd. Vs Shahjahan Begum
Rajasthan High Court · (2015) 4 CDR 2070 : (2015) 4 RLW 3567 : (2015) 3 WLN 173
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(d), 11, 151, 20Transfer of Property Act, 1882 - Section 54
High Courts19 Mar 2015Dismissed
Raju Ram Vs State of Rajasthan
Rajasthan High Court · (2015) 3 RLW 2682
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 41, 42, 42(1), 42(2)Penal Code, 1860 (IPC) - Section 379, 411, 476
High Courts19 Mar 2015Allowed
Kulwant Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 CDR 1045
High Courts19 Mar 2015Dismissed
Teja Singh Vs Sarjeet Kaur and Others
Rajasthan High Court · (2015) 2 CDR 1044
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1, Order 18 Rule 4
High Courts19 Mar 2015Dismissed
Munavirunnisa Begum and Others Vs Islam and Others
Rajasthan High Court · (2015) 4 RLW 3509
Civil Procedure Code, 1908 (CPC) - Section 96Limitation Act, 1963 - Section 10, 11, 12, 13, 14
High Courts19 Mar 2015Disposed off
IVRCL Limited Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0138
High Courts19 Mar 2015Dismissed
Bal Gopal Verma and Others Vs Sandeep Tanwar and Others
Rajasthan High Court · (2015) 03 RAJ CK 0137
Criminal Procedure Code, 1973 (CrPC) - Section 439(4)Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302, 304(B), 304B, 498(A), 498A
High Courts19 Mar 2015Disposed off
Shishram and Party Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0136
High Courts19 Mar 2015Dismissed
Hotel Gaudavan Pvt. Limited Vs Alchemist Asset Reconstruction Co. Ltd. and Others
Rajasthan High Court · (2015) 03 RAJ CK 0122
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(4), 14, 17
High Courts19 Mar 2015Disposed off
Modunath Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0118
Penal Code, 1860 (IPC) - Section 121, 122, 123, 124, 125
High Courts19 Mar 2015Disposed off
Balwant Rai Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0117
Penal Code, 1860 (IPC) - Section 121, 122, 123, 124, 125Prisons Act, 1894 - Section 59
High Courts19 Mar 2015Allowed
Shivnath Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0109
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323