High Courts19 Mar 2015
Sanjeev Kumar Sharma Vs Jai Narain Vyas University and Others
Rajasthan High Court · (2015) 03 RAJ CK 0104
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 2015
2,074 judgments · page 67 of 104
High Courts19 Mar 2015Allowed
L.Rs. of Bhera Ram Vs Board of Revenue and Others
Rajasthan High Court · (2015) 03 RAJ CK 0101
Rajasthan Tenancy Act, 1955 - Section 45, 46, 5(3)Transfer of Property Act, 1882 - Section 6(h)(3)
High Courts19 Mar 2015
Sohan Kanwar Naruka and Others Vs State and Others
Rajasthan High Court · (2015) 03 RAJ CK 0094
High Courts19 Mar 2015Partly Allowed
Ramveer Singh Vs Madan Lal
Rajasthan High Court · (2015) 03 RAJ CK 0090
High Courts19 Mar 2015Dismissed
Union of India and Others Vs Jeevan Singh Gehlot and Others
Rajasthan High Court · (2015) 03 RAJ CK 0089
High Courts19 Mar 2015
Banarsi Meghwal Vs Dinesh Kumar
Rajasthan High Court · (2015) 03 RAJ CK 0073
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1Hindu Marriage Act, 1955 - Section 13, 24
High Courts19 Mar 2015Allowed
Jodhpur Central Co-operative Bank Ltd. and Others Vs The Co-operative Bank Officers' Association
Rajasthan High Court · (2015) 03 RAJ CK 0008
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21Constitution of India, 1950 - Article 226Contempt of Courts Act, 1971 - Section 11
High Courts19 Mar 2015Dismissed
Saiyed Rafiq Ali Vs Ashok Bhatnagar
Rajasthan High Court · (2015) 03 RAJ CK 0002
Criminal Procedure Code, 1973 (CrPC) - Section 482, 91Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts18 Mar 2015
Mukesh and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0194
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 374Evidence Act, 1872 - Section 101, 106Penal Code, 1860 (IPC) - Section 176, 201, 302, 304-B, 498-A
High Courts18 Mar 2015
Commercial Tax Officer Vs Jyoti Electronics
Rajasthan High Court · (2016) 89 VST 210
High Courts18 Mar 2015Disposed off
Kiran Pal Singh Vs State of Rajasthan
Rajasthan High Court · (2015) 03 RAJ CK 0139
Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 106, 113-A, 113-BPenal Code, 1860 (IPC) - Section 302, 306, 498A, 498-A
High Courts18 Mar 2015Dismissed
Vinod Kumar Vs Ajmer Vidhyut Vitran Nigam Limited and Others
Rajasthan High Court · (2015) 03 RAJ CK 0116
Motor Vehicles Act, 1988 - Section 134, 187Penal Code, 1860 (IPC) - Section 279, 338, 379
High Courts18 Mar 2015Disposed off
Parmanand and Others Vs Kamla and Others
Rajasthan High Court · (2015) 03 RAJ CK 0115
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 4, Order 9 Rule 1, Order 9 Rule 11, Order 9 Rule 13, Order 9 Rule 7
High Courts18 Mar 2015Allowed
Surendra Kaur Vs State of Rajasthan and Others
Rajasthan High Court · (2015) LabIC 2031
Constitution of India, 1950 - Article 21
High Courts18 Mar 2015Allowed
Krishna Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2015) LabIC 2008 : (2015) 2 LLJ 487 : (2015) 3 LLN 540 : (2015) 2 RLW 1176
High Courts18 Mar 2015Allowed
Maya Devi and Others Vs Executive Officer, Municipal Board, Balotra and Others
Rajasthan High Court · (2015) 03 RAJ CK 0112
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10, Order 26 Rule 10(2), Order 26 Rule 26, Order 26 Rule 7, Order 26 Rule 9Constitution of India, 1950 - Article 227
High Courts18 Mar 2015Dismissed
Mohit Mathur Vs Manisha Mathur
Rajasthan High Court · (2015) 2 RLW 1210
Hindu Marriage Act, 1955 - Section 13, 13(1), 13(1)(ib)
High Courts18 Mar 2015Dismissed
Anu Vyas Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 03 RAJ CK 0051
High Courts18 Mar 2015Dismissed
Jagdish and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 4 RLW 3574
Criminal Procedure Code, 1973 (CrPC) - Section 436, 439Explosive Substances Act, 1908 - Section 2, 3, 4, 5, 6Explosives Act, 1884 - Section 4, 4(d), 5, 6, 6-A
High Courts17 Mar 2015
Human Settlement Technology Centre, Jaipur and Others Vs The Secretary, Ministry of New and Renewable Energy, New Delhi and Others
Rajasthan High Court · (2015) 4 CDR 2011 : (2015) 4 RLW 2894
Environment (Protection) Act, 1986 - Section 25