COURT ARCHIVE

Rajasthan High Court judgments, 2015

2,074 judgments · page 69 of 104

High Courts13 Mar 2015Dismissed

Narayan Das Guru Mahant Vashu Dev Ki Khaki Vs Kumawat Samaj and Others

Rajasthan High Court · (2015) 03 RAJ CK 0053

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2)Constitution of India, 1950 - Article 227Rajasthan Land Revenue Act, 1956 - Section 75

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High Courts13 Mar 2015Dismissed

Dinesh Medical Store Vs Veermaram Charitable Trust and Others

Rajasthan High Court · (2015) 03 RAJ CK 0052

Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 45, 92

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High Courts13 Mar 2015Partly Allowed

Nand Kishore Vs Manohar Lal and Others

Rajasthan High Court · (2015) 03 RAJ CK 0044

Constitution of India, 1950 - Article 226

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High Courts13 Mar 2015Dismissed

Taj Mohd. And Others Vs Jodhpur Development Authority (JDA)

Rajasthan High Court · (2015) 03 RAJ CK 0020

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 6 Rule 16, Order 7 Rule 11, Order 8 Rule 1, Order 8 Rule 5(2)Constitution of India, 1950 - Article 226, 227

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High Courts13 Mar 2015Allowed

Jabbar Singh Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 03 RAJ CK 0019

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High Courts12 Mar 2015Disposed off

Ishwar Singh and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 4 RLW 3386 : (2015) 3 SCT 328

Constitution of India, 1950 - Article 14, 16, 309Rajasthan Home Guards Act, 1963 - Section 2(1)

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High Courts12 Mar 2015Allowed

Vinod Kumar Mishra and Others Vs Ashok Kumar Saxena and Others

Rajasthan High Court · (2015) 03 RAJ CK 0176

Constitution of India, 1950 - Article 14, 16

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High Courts12 Mar 2015Disposed off

State of Rajasthan and Others Vs Kishan Gopal and Others

Rajasthan High Court · (2016) 1 RLW 1

Constitution of India, 1950 - Article 21, 309

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High Courts12 Mar 2015Disposed off

Iswhar Singh and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 2 CDR 545

Constitution of India, 1950 - Article 14, 16, 309Rajasthan Home Guards Act, 1963 - Section 10, 2(1)

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High Courts12 Mar 2015Dismissed

Jagdish Prasad Yadav Vs Labour Court No. 2, Jaipur and Others

Rajasthan High Court · (2015) 03 RAJ CK 0083

Constitution of India, 1950 - Article 32Industrial Disputes Act, 1947 - Section 10, 33A, 33C (2), 33-C (2)

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High Courts12 Mar 2015Allowed

Magu Vs State of Rajasthan

Rajasthan High Court · (2015) 03 RAJ CK 0069

Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 482Rajasthan Forest Act, 1953 - Section 41, 42

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High Courts12 Mar 2015Dismissed

Jamal Khan Vs Ramratan Lahoti and Others

Rajasthan High Court · (2015) 03 RAJ CK 0027

Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1(d), Order 9 Rule 13Limitation Act, 1963 - Section 5

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High Courts12 Mar 2015

Kishan and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 03 RAJ CK 0016

Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 25, 27Penal Code, 1860 (IPC) - Section 201, 302

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High Courts12 Mar 2015Dismissed

Umraw Singh Vs Bharat Petroleum Corporation Limited and Others

Rajasthan High Court · (2015) 03 RAJ CK 0014

Constitution of India, 1950 - Article 226

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High Courts12 Mar 2015Dismissed

Indusind Bank Ltd. Vs Hukam Singh

Rajasthan High Court · (2015) 03 RAJ CK 0013

Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1(d), Order 9 Rule 13, 151

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High Courts12 Mar 2015Allowed

Padam Singh Vs Mohan Lal

Rajasthan High Court · (2015) 2 CDR 955 : (2015) 2 RLW 1560

Civil Procedure Code, 1908 (CPC) - Section 96

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High Courts12 Mar 2015Dismissed

Bhagwati Devi Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 03 RAJ CK 0009

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 200, 202, 397(3), 482Penal Code, 1860 (IPC) - Section 376

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High Courts12 Mar 2015Dismissed

Commissioner, Kendriya Vidyalaya Sangathan and Others Vs G.R. Sharma and Others

Rajasthan High Court · (2015) 03 RAJ CK 0005

Constitution of India, 1950 - Article 226

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High Courts12 Mar 2015

Arjun Prasad and Others Vs Bihari Ji Ka Mandir Pujari Madan Lal and Others

Rajasthan High Court · (2015) 03 RAJ CK 0001

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High Courts11 Mar 2015Disposed Off

Jagdish and Others Vs The State of Rajasthan

Rajasthan High Court · (2015) 4 WLN 295

Arms Act, 1959 - Section 25, 3Central Excises and Salt Act, 1944 - Section 16Criminal Procedure Code, 1973 (CrPC) - Section 313

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