COURT ARCHIVE

Rajasthan High Court judgments, 2015

2,074 judgments · page 70 of 104

High Courts11 Mar 2015Dismissed

RSRTC Vs Vimla and Others

Rajasthan High Court · (2015) 3 RLW 2616

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High Courts11 Mar 2015

Seema Verma Vs Rohitash Kumar

Rajasthan High Court · (2015) 2 RLW 1581

Criminal Procedure Code, 1973 (CrPC) - Section 125, 145Hindu Marriage Act, 1955 - Section 13, 19(3), 28, 28(4)

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High Courts11 Mar 2015Dismissed

Budh Singh and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 4 CDR 1681

Rajasthan Land Revenue Act, 1956 - Section 101, 101(4), 102, 16, 17(2)Rajasthan Tenancy Act, 1955 - Section 16, 188, 88, 89

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High Courts11 Mar 2015Dismissed

Babu Lal Vs State of Rajasthan

Rajasthan High Court · (2015) 03 RAJ CK 0192

Criminal Procedure Code, 1973 (CrPC) - Section 313, 342Penal Code, 1860 (IPC) - Section 302, 304

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High Courts11 Mar 2015Dismissed

Deepak Kumar Sharma Vs The Union of India and Others

Rajasthan High Court · (2015) 03 RAJ CK 0191

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High Courts11 Mar 2015Dismissed

Dharam Singh Vs The Municipal Council and Others

Rajasthan High Court · (2015) 03 RAJ CK 0184

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(4), 151

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High Courts11 Mar 2015Dismissed

State Vs Kalu Singh

Rajasthan High Court · (2015) 03 RAJ CK 0082

Criminal Procedure Code, 1973 (CrPC) - Section 161, 378(iii)Evidence Act, 1872 - Section 25Penal Code, 1860 (IPC) - Section 302

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High Courts11 Mar 2015Dismissed

Arya U-Clix E-Services (AUES) Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 03 RAJ CK 0081

Arbitration and Conciliation Act, 1996 - Section 17, 31, 31(1), 31(5), 32Limitation Act, 1963 - Section 10, 11, 12, 13, 14, 14

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High Courts11 Mar 2015Allowed

Subhash Chandra Godara Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 03 RAJ CK 0080

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High Courts11 Mar 2015Dismissed

Namita Gupta and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 03 RAJ CK 0071

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High Courts11 Mar 2015Dismissed

Kalu Ram and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 03 RAJ CK 0043

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 482Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471

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High Courts11 Mar 2015Disposed off

Lalita Mohnot Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 03 RAJ CK 0041

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High Courts11 Mar 2015Dismissed

Mahatma Gandhi University of Medical Sciences and Technology and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 4 CDR 1896

Constitution of India, 1950 - Article 21, 213(1), 32Indian Medical Council Act, 1956 - Section 10-A, 30(1)(a)(b), 33

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High Courts11 Mar 2015Partly Allowed

Mohini Devi Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 2 LLJ 458 : (2015) 4 LLN 236

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High Courts11 Mar 2015Allowed

Kisturi Devi Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 03 RAJ CK 0026

Constitution of India, 1950 - Article 21, 22(5)Criminal Procedure Code, 1973 (CrPC) - Section 110Information Technology Act, 2000 - Section 67

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High Courts11 Mar 2015

Chand Mohd. Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 03 RAJ CK 0003

Constitution of India, 1950 - Article 14, 16

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High Courts10 Mar 2015Dismissed

Satyaveer Vs Sunita

Rajasthan High Court · (2015) 4 WLN 324

Criminal Procedure Code, 1973 (CrPC) - Section 125

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High Courts10 Mar 2015Allowed

Kumari Urvashi Gochar Vs Mukesh Kumar and Others

Rajasthan High Court · (2015) 3 CDR 1370 : (2015) 4 RLW 3408

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High Courts10 Mar 2015Dismissed

Indira Gandhi Balika Niketan Prabandhak Committee and Others Vs Snehlata Sharma and Others

Rajasthan High Court · (2015) 4 CDR 2037 : (2015) LabIC 3427

Constitution of India, 1950 - Article 227

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High Courts10 Mar 2015Dismissed

Mahaveer Singh Vs State of Rajasthan and Others

Rajasthan High Court · (2015) LabIC 2456 : (2015) 4 RLW 3397

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